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[Cites 0, Cited by 0] [Section 22(8)] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(8)(g) in Kerala University of Fisheries and Ocean Studies Act, 2010

(g)to exercise such other powers and perform such other functions as may be conferred or imposed on it by this Act and Statutes, Ordinances and Regulations make thereunder.