Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Punjab - Subsection Section 31(c) in The Punjab Excise Act, 1914 (c)[ manufactured in any distillery established or any distillery or brewery or warehouse licensed under Section 21 and 22:] [Substituted by Punjab Act No. 16 of 2019, dated 25.9.2019.]
