Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(h) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963 (h)to recommend schemes for post-graduate training and research in the Ayurvedic System or Unani System;
