Section 5(2) in The Bombay Identification of Prisoners Rules, 1936
(2)Photographs under [* * *] [Deleted by G. N. of 9.4.1956.] section 4 shall ordinarily be taken only with the permission of the Commissioner of Police in [Greater Bombay] [Substituted by G. N. of 9.4.1956.] and of the Superintendent of Police elsewhere.
