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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(2)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)a copy of Memorandum/Articles of Association in case of Collective proprietorship or company or organization; or copy of the Partnership deed in case of Partnership Firm; and