Section 136 in The Orissa Co-operative Societies Act, 1962
136. Construction of references to Co-operative Societies Act, 1912 etc. in enactments.
- All references to the Co-operative Societies Act, 5 of 1912 occurring in any enactment made by any authority in India and for the time being in force in the State of Orissa, shall, in the application of any such enactment to the said State, be construed as reference to this Act.
