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State of Punjab - Section

Section 6 in The Punjab School Education Board (Medical Attendance) Regulations, 1979

6.

Medicines for the employees and their families will, as far as possible, be stocked at the Board's dispensary in accordance with the list prepared in advance.The Medical Officer-in-charge of the Board's dispensary shall, however, be empowered to make purchases of any particular medicines from the open market when in his opinion the prescription of such medicines is necessary in a certain case.