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Madhya Pradesh High Court

Brajesh Pathak vs The State Of Madhya Pradesh on 6 September, 2022

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                              1
                                   IN   THE     HIGH     COURT OF MADHYA              PRADESH
                                                          AT JABALPUR
                                                            BEFORE
                                              HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                         CHIEF JUSTICE
                                                               &
                                              HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                  ON THE 6 th OF SEPTEMBER, 2022
                                                  MISC. CIVIL CASE No. 2090 of 2022

                                   BETWEEN:-
                                   1.   BRAJESH PATHAK S/O SHRI MOHAN LAL
                                        PATHAK, AGED ABOUT 29 YEARS, OCCUPATION:
                                        GUEST TEACHER 203 KEOLARI KALAN KESLI
                                        SAGAR (MADHYA PRADESH)

                                   2.   RAJESH PANDEY S/O SHRI NARAYAN PANDEY,
                                        AGED ABOUT 26 YEARS, OCCUPATION: GUEST
                                        TEACHER R/O VILLAGE NIVARI POST DEORI,
                                        TEHSIL AND DISTRICT PANNA (MADHYA
                                        PRADESH)

                                   3.   SAVITA PATEL W/O SHRI MANOHAR SINGH
                                        PATEL, AGED ABOUT 26 YEARS, OCCUPATION:
                                        GUEST TEACHER R/O H.NO. 75 TUMBA POST
                                        TUMBA    TEHSIL  GADARWARA    DISTRICT
                                        NARSINGHPUR (MADHYA PRADESH)

                                   4.   RAJKUMAR AWASTHI S/O SHRI RAMKRIPAL
                                        AWASTHI, AGED ABOUT 33 YEARS, OCCUPATION:
                                        GUEST TEACHER R/O WARD NO 19 JK CYBER
                                        CAFE OLD PANNA NAKA CHHATARPUR TEHSIL
                                        AND   DISTRICT    CHHATARPUR     (MADHYA
                                        PRADESH)

                                   5.   SHAILENDRA       UPADHYAY    S/O     SHRI
                                        HAR IN AR AYAN UPADHYAY, AGED ABOUT 26
                                        YEARS, OCCUPATION: GUEST TEACHER R/O H.NO.
                                        57 WARD NO. 7 SAMNAPUR GUTORI KESIL SAGAR
                                        DISTRICT SAGAR (MADHYA PRADESH)

Signature Not Verified
                                   6.   BRAJESH KUMAR JAIN S/O SHRI MAHENDRA
                                        KUMAR JAIN, AGED ABOUT 29 YEARS,
  SAN




Digitally signed by PREM SHANKAR
                                        OCCUPATION: GUEST TEACHER R/O RAM
MISHRA
Date: 2022.09.08 10:07:28 IST           HALAWAAI POST RAM TAURIYAN TEHSIL
                                        GHUWARA DISTRICT CHHATARPUR (MADHYA
                                                               2
                                         PRADESH)

                                   7.    MANOJ KUMAR LODHI S/O SHRI LAKHAN LAL
                                         LODHI, AGED ABOUT 25 YEARS, OCCUPATION:
                                         GUEST TEACHER R/O VILLAGE KEKRA TEHSI
                                         AND DISTRICT RAISEN (MADHYA PRADESH)

                                   8.    AKSHAYA VISHWAKARMA S/O SHRI VVINOD
                                         KUMAR VISHWAKARMA, AGED ABOUT 25 YEARS,
                                         OCCUPATION:   GUEST   TEACHER    R/O 56
                                         NARMADA COLONY DEORI UDAIPURA RAISEN
                                         DISTRICT RAISEN DISTRICT RAISEN (MADHYA
                                         PRADESH)

                                                                                    .....PETITIONERS
                                   (BY MS. LAVANYA VERMA - ADVOCATE)

                                   AND
                                   1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                         PRINCIPAL SECRETARY SCHOOL EDUCATION
                                         DEPARTMENT MANTRALAYA VALLABH BHAWAN
                                         DISTRICT BHOAPL (MADHYA PRADESH)

                                   2.    STATE OF MP THROUGH ITS PRINCIPAL
                                         SECR ETARY TRIBAL WELFARE DEPARTMENT
                                         MANTRALAYA,     BHOPAL VALLABH BHAWAN
                                         DISTRICT BHOPAL (MADHYA PRADESH)

                                   3.    THE      COMMISSIONER TRIBAL    WELFARE
                                         DEPARTMENT      BHOPAL SATPURA BHAWAN
                                         DISTRICT BHOPAL (MADHYA PRADESH)

                                   4.    THE DIRECTOR PUBLIC INSTRUCTION MADHYA
                                         PR A D ES H NEAR CHETAK BRIDGE, BHOPAL
                                         (MADHYA PRADESH)

                                   5.    THE    COMMISSIONER PUBLIC INSTRUCTIONS
                                         B H O PA L NEAR CHETAK BRIDGE, GAUTAM
                                         NAGAR, BHOPAL (MADHYA PRADESH)

                                   6.    THE       CONTROLLER     PROFESSIONAL
                                         EXAMINATION    BOARD,   BHOPAL CHAYAN
                                         BHAWAN, MAIN ROAD NO. 1, CHINAR PARK
                                         (EAST) BHOPAL MADHYA PRADESH (MADHYA
                                         PRADESH)
Signature Not Verified
  SAN


                                                                                   .....RESPONDENTS
Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.09.08 10:07:28 IST      (MR. AMIT SETH - DEPUTY ADVOCATE GENERAL FOR RESPONDENTS
                                   NO.1 TO 5/STATE)
                                                                       3


                                          T h is application coming on for admission this day, Hon'ble Shri
                                   Justice Ravi Malimath, Chief Justice passed the following:
                                                                       ORDER

An application is filed seeking to strike off pleadings at para 4 and 5 of the petition.

For the reasons assigned, the same is accepted. Petitioner is permitted to strike off pleadings at para 4 and 5 of the petition.

This M.C.C. has been filed seeking restoration of W.P. No.7075 of 2020, which was dismissed for want of prosecution vide order dated 11.02.2022.

In view of the admitted negligence and the regret expressed by the learned counsel for the petitioner, the same is allowed. The order dated 11.02.2022 passed in W.P. No.7075 of 2020 is recalled subject to counsel paying cost of Rs.5,000/- in the Registry of this Court within a period of one week from today.

W.P. No.7075 of 2020 be restored to its file subject to aforesaid compliance.

                                         (RAVI MALIMATH)                                      (VISHAL MISHRA)
                                           CHIEF JUSTICE                                           JUDGE
                                   psm




Signature Not Verified
  SAN




Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.09.08 10:07:28 IST