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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(11) in Bombay Primary Education Act, 1947

(11)Notwithstanding [the cessation or expiry of the term of office of the members of any school board under sub-sections [(8), (9)] or (10) they shall continue in office until the members of a new school board are elected, appointed or nominated, as the case may be.