Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Rajasthan - Subsection Section 105(2) in Rajasthan Panchayati Raj Rules, 1996 (2)Every such bill shall specify the amount due, the nature thereof, the person from whom it is due and the period for which it is due.
