Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 42 in The Company Law Board Regulations, 1991 42. Reference under section 22A of the Securities Act. - Omitted by CLB (Amendment) Regulation, 1997. (vide GSR 433(E) dated 1/8/97
