Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttarakhand - Subsection Section 7(l) in Dev Sanskriti Vishwavidyalaya Act, 2002 (l)to supervise and control the residence, and to regulate the discipline of the students of the University or a constituent college and to make arrangements for promoting their health;
