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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2)(c) in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

(c)progress of work during the year with particular reference to the-
(i)land acquired;
(ii)developments carried out;
(iii)amenities provided ;
(iv)industries established in the industrial area/estates; and
(v)details of any other activities entrusted to and undertaken by the Corporation under and in accordance with the Act;