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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(33) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(33)"Student" means a student of the University and includes any person enrolled in the University for pursuing any course of study for a degree, diploma or other academic distinction duly instituted by University, including a research degree;