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State of Odisha - Section

Section 19 in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

19. Weekly report on worksites.

(1)Every Gram Panchayat shall send to the Programme Officer the data on labour employed and material received on a weekly basis at the worksite and this information should be displayed on the notice board at the office of the Programme Officer and it may also be posted in summary form on the website on a regular basis.
(2)District Rural Development Agency should be intimated of the weekly information on each Monday, which in turn shall send the same to the State Government on the same day.
(3)While finalizing the accounts of each work and authorizing its final closure, the Programme Officer will check and be satisfied that the final expenditures reported by the Implementing Agency are correct.