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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(a) in Uttar Pradesh State Emblem (Prohibition of Improper Use) Act, 2019

(a)to notify the use of emblem on stationery, the method of printing or embossing it on semi-official stationery by the constitutional authorities, Ministers, Members of the Uttar Pradesh Legislative Council, Members of the Uttar Pradesh Legislative Assembly and the officers of the State Government;