Section 31(2)(g) in The National Council For Teacher Education Act, 1993
(g)the period of limitation for an appeal under sub-section (1) of section 18, the form in which such appeal is to be made and the fees payable therefor under sub-section (3) of that section and the procedure for disposal of an appeal under sub-section (4) of that section;(ga)[ the form in which and the period within which an application under sub-section (2) of section 18-B is to be made, and the fee payable on such application;(gb)the manner of dealing with an application under sub-section (3) of section 18-B;]