Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Odisha - Subsection Section 52(4) in The Orissa Registration Rules, 1988 (4)The Registering Officer, on receipt of the report, shall make an endorsement below such report in Form No. 8(a) or (b) in Appendix-II.Part-XI Powers of attorney(Section 33 of the Act)
