Himachal Pradesh High Court
Om Prakash Sood vs Dharam Chand And Others on 19 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Om Prakash Sood Versus Dharam Chand and Others .
CMPMO No. 254 of 2022 19.07.2022 Present: Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lall, Advocate for the petitioner.
Mr. Y.P. Sood, Advocate for respondents No. 3 and 4. As per report of the Registry, respondents No. 1 and 2 could not be served for want of correct address. Let correct address of respondents No. 1 and 2 be provided to the Registry within a period of one week, and thereafter, notice to said respondents be issued returnable for 30.08.2022.
List on 30.08.2022.
(Ajay Mohan Goel) Judge July 19, 2022 (narender) ::: Downloaded on - 19/07/2022 20:05:39 :::CIS