Section 165(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 165(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)any written direction that the Kshettra Panchayat deems fit to issue in respect of all or any of the matters mentioned in sub-head (f) of Heading 'A' of sub-section (2) of Section 239; or

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State of Uttar Pradesh - Subsection

Section 165(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961