Bombay High Court
Doodhnath D. Varma And 2 Ors vs The Slum Rehabilitation Authority And 4 ... on 16 August, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 178 OF 2016
Doodhnath D Varma ....Petitioner
V/S
State Of Maharashtra And 15 Ors ....Respondent
WITH WRIT PETITION LODGING NO. 1128 OF 2016 Doodhnath D. Varma And 2 Ors. ....Petitioner V/S The Slum Rehabilitation Authority And 4 Ors. ....Respondent Ms Tejal Payrekar i/b Shrishail Sakhare And Kamalesh Yadav For Petitioner Ms Sheetal Mehta i/b Kalpana Adhia for Res Nos.15 And 16.
CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ
DATE : 16th August, 2019
P.C. :
At the request of learned advocate for the petitioners, Stand over to 6/9/2019.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 16/08/2019 ::: Downloaded on - 18/08/2019 20:47:57 :::