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State of Haryana - Section

Section 125 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

125. Carrying out of work [Sections 8(2) and 25(2)(f)].

- All work required to be done for the installation or repair of sanitary fittings shall be entrusted to a plumber holding any of the qualifications laid down in Schedule III to these rules.