Section 11(4) in The Maharaja Sayajirao University of Baroda Act, 1949
(4)It shall be the duty of the Vice-Chancellor to ensure that this Act, (he Statutes and Ordinances are faithfully observed and he shall be responsible [for the proper administration] [These words were substituted for the words for the discipline', by Bombay 52 of 1950, Section 9 (ii).] of the University in accordance therewith, and he shall have all powers necessary for these purposes.
