Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(36) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

(36)to confer honorary degrees and other distinctions in the manner laid down in the regulations;