Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 346] [Entire Act] State of Goa - Subsection Section 346(1) in Goa Prisons Rules, 2006 (1)The Superintendent shall at once repeat back to the Secretary to the Government in the Home Department all letters etc. communicating orders to him regarding petitions of mercy, by way of acknowledgement of their receipt.