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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(2) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(2)The Chief Wildlife Warden shall issue the permission within three weeks to carry out the operation in the presence of an officer not below the rank of Forest range Officer of Forest Veterinary Officer or Assistant Forest Veterinary Officer as instructed y the Chief Wildlife Warden;