Section 194A(3)(vii) in The Income Tax Act, 1961

[Cites 0, Cited by 7] [Section 194A(3)] [Section 194A] [Entire Act]

Union of India - Subsection

Section 194A(3)(vii) in The Income Tax Act, 1961

(vii)to such income credited or paid in respect of deposits (other than time deposits made on or after the 1st day of July, 1995) with a banking company to which the Banking Regulation Act, 1949 (10 of 1949) applies (including any bank or banking institution referred to in section 51 of that Act);

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Union of India - Subsection

Section 194A(3)(vii) in The Income Tax Act, 1961