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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Madhya Pradesh - Subsection

Section 78(4) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(4)The services of any Teacher or Lecturer who refuses to go for training may be terminated :Provided that in case due to personal difficulties, the person concerned is not able to go for training the same year, he may be permitted to go for training next year. More than one change shall not be allowed.