Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 255 in Grama Panchayats Rules, 1968 255. The Secretary of the Grama Panchayat shall be the Secretary of each Functional Committee. He shall record the proceedings of the meetings in a proceeding book.
