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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

14. The stages by which the development of any particular feature of a zone may be carried out.

- As soon as possible after the preparation of the Area Development Plan/ Zonal Development Plan, the Authority shall fix the priorities for the development of the planning zone and the order or the stage in which the development should take place.