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[Cites 0, Cited by 0] [Section 35J] [Entire Act]

Union of India - Subsection

Section 35J(a) in The Companies (Indian Accounting Standards) Rules, 2015

(a)the amortised cost before the modification and the net modification gain or loss recognized for financial assets for which the contractual cash flows have been modified during the reporting period while they had a loss allowance measured at an amount equal to lifetime expected credit losses; and