Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

M/S Ganesh Ram Dokania & Ors vs Director General Of Income Tax ( ... on 18 September, 2017

Bench: Chief Justice, Anil Kumar Upadhyay

   IN THE HIGH COURT OF JUDICATURE AT PATNA
              Civil Writ Jurisdiction Case No.18441 of 2015
======================================================
1. M/s Ganesh Ram Dokania, a Partnership Firm having its office at
Aliganj, P.O. & P.S. Banka, Distt. - Banka PIN Code 813102 through one
of its Partner Mr. Krishna Kumar Dokania Son of Late Ganesh Ram
Dokania resident of Aliganj, P.O. & P.S. Banka, Distt. - Banka, PIN Code
813102, in the State of Bihar
2. M/s GRD Construction Pvt. Ltd., a Company having its registered office
at DL - 205, Sector - II, Salt Lake, Kolkata 700091 and office also at
Aliganj, P.O. & P.S. Banka, Distt. Banka in the State of Bihar and its
through one of its Director Mr. Krishna Kumar Dokania Son of Late
Ganesh Ram Dokania resident of Aliganj, P.O. & P.S. Banka, Distt. -
Banka, PIN Code 813102, in the State of Bihar
3. Krishna Kumar Dokania Son of Late Ganesh Ram Dokania resident of
Aliganj, P.O. & P.S. Banka, Distt. - Banka, PIN Code 813102, in the State
of Bihar
4. Priyanshu Dokania Wife of Krishna Kumar Dokania resident of 20, Flat
No. 2D, Medevvilla, Ideal Garden, Kolkata 700019 in the State of West
Bengal
5. Bimla Devi Dokania Widow of Late Ganesh Ram Dokania resident of
Aliganj, P.O. & P.S. Banka, Distt. - Banka, PIN Code 813102, in the State
of Bihar
6. Ganesh Ram Dokania ( HUF ) through its Karta Krishna Kumar Dokania
Son of Late Ganesh Ram Dokania resident of Aliganj, P.O. & P.S. Banka,
Distt. - Banka, PIN Code 813102, in the State of Bihar
7. Krishna Kumar Dokania ( HUF ) through its Karta Krishna Kumar
Dokania Son of Late Ganesh Ram Dokania resident of Aliganj, P.O. & P.S.
Banka, Distt. - Banka, PIN Code 813102, in the State of Bihar

                                                      .... ....   Petitioner/s
                                  Versus
1. Director General of Income Tax ( Investigation ), having its office at
Central Revenue Building, Beerchand Patel Marg, P.S. Kotwali, P.O. &
Town Patna 800001
2. Principal Chief Commissioner of Income Tax, having its office at Central
Revenue Building, Beerchand Patel Marg, P.S. Kotwali, P.O. & Town
Patna 800001
3. Commissioner of Income Tax, Bhagalpur, Kutchery Chowk, P.O. & P.S.
Bhagalpur, ( Bihar ) 812001
4. Principal Commissioner of Income Tax, Bhagalpur, Kutchery Chowk,
P.O. & P.S. Bhagalpur, ( Bihar ) 812001
5. Commissioner of Income Tax ( Central ), Patna, having its office at
Central Revenue Building, Beerchand Patel Marg, P.S. Kotwali, P.O. &
Town Patna 800001
6. Assistant Commissioner of Income Tax, Circle - 1, having its office at
R.N. Plaza, RBSS Road, Near Kutchery Chowk, P.O. & P.S. Bhagalpur, (
Bihar ) 812001
7. Deputy Commissioner of Income Tax/Assistant Commissioner of Income
Tax, Central Circle - 1, Patna, having its office at 6th Floor, Central
Revenue Building ( Annexe ), Beerchand Patel Marg, P.S. Kotwali, P.O.
Patna 800 001
            Patna High Court CWJC No.18441 of 2015 (4) dt.18-09-2017

                                                     2/2




                                                                          .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioners : Mr. Ramesh Kumar Agrawal, Advocate
                       For the Revenue : Mrs. Archana Sinha @ Archana Shahi,
                                                Sr. Standing Counsel
                       ======================================================
                       CORAM: HONOURABLE THE CHIEF JUSTICE
                                  and
                                  HONOURABLE MR. JUSTICE ANIL KUMAR
                                  UPADHYAY
                       ORAL ORDER
                       (Per: HONOURABLE THE CHIEF JUSTICE)

4        18-09-2017

Learned counsel for the petitioner prays for permission to withdraw this writ petition as the same has become infructuous.

The application is dismissed as withdrawn as having been rendered infructuous.

(Rajendra Menon, CJ) N.H./-

(Anil Kumar Upadhyay, J) U