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Bombay High Court

Rupali Dhananjay Patil And Anr vs The State Of Maharashtra Thr. Secretary ... on 27 March, 2023

Author: Neela Gokhale

Bench: G.S. Patel, Neela Gokhale

                                                                                       7-ASWP-4314-2022.DOC




                              Gaikwad RD



                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                CIVIL APPELLATE JURISDICTION
                                                 WRIT PETITION NO. 4314 OF 2022


                              Rupali Dhananjay Patil & Anr                                     ...Petitioners
                                    Versus
                              The State of Maharashtra
                              Through Secretary School Education
                              Department & Anr                                               ...Respondents


                              Mr NV Bandiwadekar Senior Advocate, i/b Vinayak Kumbhar, for
                                   the Petitioners.
                              Ms SS Bhende, AGP, for Respondent No.1-State.
                              Mr Akshay Bankapur, i/b Sandip D Shinde, for Respondent No.2.


                                                            CORAM     G.S. Patel &
                                                                      Neela Gokhale, JJ.

DATED: 27th March 2023 PC:-

1. Mr Shinde for the 2nd Respondent is unwell.
2. List the matter on 11th April 2023.

( Neela Gokhale, J) (G. S. Patel, J) Digitally signed by RAJU DATTATRAYA RAJU GAIKWAD DATTATRAYA GAIKWAD Date:

2023.03.27 20:25:09 +0530 Page 1 of 1 27th March 2023 ::: Uploaded on - 27/03/2023 ::: Downloaded on - 28/03/2023 16:18:34 :::