Bombay High Court
Rupali Dhananjay Patil And Anr vs The State Of Maharashtra Thr. Secretary ... on 27 March, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
7-ASWP-4314-2022.DOC
Gaikwad RD
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4314 OF 2022
Rupali Dhananjay Patil & Anr ...Petitioners
Versus
The State of Maharashtra
Through Secretary School Education
Department & Anr ...Respondents
Mr NV Bandiwadekar Senior Advocate, i/b Vinayak Kumbhar, for
the Petitioners.
Ms SS Bhende, AGP, for Respondent No.1-State.
Mr Akshay Bankapur, i/b Sandip D Shinde, for Respondent No.2.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 27th March 2023 PC:-
1. Mr Shinde for the 2nd Respondent is unwell.
2. List the matter on 11th April 2023.
( Neela Gokhale, J) (G. S. Patel, J) Digitally signed by RAJU DATTATRAYA RAJU GAIKWAD DATTATRAYA GAIKWAD Date:
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