Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Odisha - Subsection Section 34(a) in The Orissa State Electricity (Supply) Rules, 1962 (a)in the case of stock : the name, address and description of each holder from time to time of bonds of the class to which the register relates and the amount held by him ;
