Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 3B in Rules of the Court, 1952 3B. [* * *] [Rules 3-A and 3-B, deleted by Notification No. 424/VIII, C-2 (vide Correction Slip No. 242), dated 10th December, 2010, published in the U.P. Gazette, Part-I-Ka, dated 18th December, 2010.]
