Section 23(1)(ii) in The U.P. Regulation Of Money-Lending Act, 1976

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State of Uttar Pradesh - Subsection

Section 23(1)(ii) in The U.P. Regulation Of Money-Lending Act, 1976

(ii)being a money-lender or an agent or employee of money-lender, loiters on any pay day at or within fifty meters from the outer boundary or gate of the factory or office in which the debtor is employed,

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State of Uttar Pradesh - Subsection

Section 23(1)(ii) in The U.P. Regulation Of Money-Lending Act, 1976