The State Of Karnataka vs Anand S/O Shankar on 19 November, 2010

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Karnataka High Court

The State Of Karnataka vs Anand S/O Shankar on 19 November, 2010

Bench: V.G.Sabhahit

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f'é;:;::7;1sra.é§'§":aE§§":gi?;:g %:§{é,':'v{:*:1"§3E£12.1@@'7 at abaut Eﬁﬁﬁ 0:" 133% %;%3L¢$:"«ﬁVigf:':T_§tE:.;e accused entered image 119.84» situated at

-- v».'Ji$§1éré:§§*:%%rar&§§:~§§:}; Eiagarﬁ E-i:2{§§i balanging ':0 the ﬁgceageé ~. fj -'§'hakunt3;i3fi?a'{iE. in §13:E"§E'1€E'€¥1€€ sf théziz' cemman inientiazé.

"E-C.'§_"7£éVf_'f%,:-f"~Q'¢.£§:'ff£'"A';°iE'TE;'}.§'i§5é iha murﬁar 9?.' $1335. Shaéiuﬁtala ?3f:iE by "'-%.3;s§:a,_3f,:§ii:':g E133' by magma 9? kaiéa' and tézsreétgf E3363; have RM eemmiiied ﬂee effezzee punéshabie 1;,2.::é_e:* Sieeiéen 362 rfw See. 3% ef EPC. 12% is farmer eiiegeé; that en the said date; iimeﬁ pﬁaee amé in ﬁ:rthera_m:e ef their CGERFEOEE imemtien amfé_i"1'i:, the eeuzee ef their irarzeacttien the aeeuseaﬁ cemm§i:e~d_«'f::}§e§§;:_'e.f geié eenamerzts an the pereen ef deceased i-'-":»3.:"£E, and theeebjg they have eemmitied:=,A_é:he...ee§fe:'gee_' purgishabée unéer eeetien 392 r;'7W.__§see. i:3§i;f'

3. The preeecutien in E:%1i'e:.ueese eo¥:';'_1r::Aei%;<:e"€§ 1x}§'£h the' eempiaim: fiieﬁ by P,W.:~.§rej:;,. Qﬁeieﬁg E{3~eéuda1ej5'ag'eeu&a Patii befere :'jE""7<;'ij.:1?::1e;ree;9'a';'V'vPati}. It is stated 5y"

erwgse :ha{~gn;~ 31;E,V2£AEV9§"?.::é%:.'about ::.,ee pm in the age:

he was er:..€i::ty :e'ege;5Vei3l§1g- rzew yea}: mighi am at 'aha: time he ;f'eeeiVee'i" i:'§;Af'er:%;.g¢:ie:: ﬁat in "'Jéehveshwarai.aE1 Eager Que §3ers:3;:1«.e'_§';.ea?.e..'$eee:'et..ahbe§. Tﬁeyefere he Went ie the Scene ef H {;:;:em°re'1*.:ee ,__ve;}e:§1'g with his siaffk Tee injured wag akeaeiy Eespitai, E-Eubli. He arésiieé Heepiiei 'V they: Sim. She§{':.:r:%aEa igaiéﬁ haﬁ e;i:°ee.§§; dieﬁg ﬁe agairé visited me Séiﬁifiﬁ ef eeeurrezzee 331$ made enquiry:

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aw}. wag avaﬁabie Ehere 3536. he receiasaﬁ {he Campiaint fmm ?.":5.?',E arm an the basis 3% faha saéé; campiaint :3; ca$$V.%;V;f:..._;<:':f%;:1*1e EEG, 1/ 98 is registereé as pm E:><.3P.3'?I Eie has that ﬁe hag appaimed his staff fa;f<...se_fc12rE:?iVg' V'§a;':':;ei_::'1;.3s:§gi§"» Thereafter he E133 Secured finger p§E1%nt::._'_éX'§e%'::. squaé ':5 the SQEEE af ec€:zr:":;=-r§ié:«2_§ Eo.g '$§2,2.a§.. E5:a:i": gene araund {ha heuse ané Vafziﬁr gf,3if§Li:§:f..'§;j.'~§1i;§f;)E.Si&T€""§E':"iﬁ..~;EOIIE§§Q"ilI'1§ Gama bask ﬁe has furth$fiGL 1998 he has raceréed; the sza.§en%:§;a:.: pﬁsgzzag QWEB?

and Cf'vV.2w mviﬁcw Hospital and €oz:du€ted:"VV§fiéii:aVé:<$%?V bemreen 8.15 am. {G £5.35 'she dead bad}? €91" pastmertem €>:a::1i:'3a§:i¢::§1 anéi .a..f'ée£'7' camiizg back ta the meme 0%' accurreﬁee * §f;w,,?1f8§g-- ;:;E;%i1di:;.<::e6. ééiéchanama mgarding ihe scene Qf ac::c;:.:41fés.%%i{:a:3. @SV Buying the panchanamawﬁxﬁui he s:&"§:§e&v___v'£'f% .:aé'ﬁcEeS WEEEQEE are rs.2:.&4 :3 zvmﬁm 224.0529} 31%;; "E*vE¢G.2'2 and 3332) ?x!§.&37. Ea was infarmeé ihat éﬁézajé ﬁadg 235% faﬁegi an '€133 waraiada af ihﬁ %:a'>u$& zmé VT wag '£31906 spread arauné £93' abaui 3 38:. ﬁiaad was aim fsunéz 9:2 5:16 waiés ané ingéée ":3{}E"Ei®E'}. Q?" 'aha .hz3u$€. E6 has further siated that at $13': mime Px\2*!'35~hané a.-w'*i:*£r1g exgezt Came ta {he Spa. @126 Vijaya has $i8I€d {ha a': the time Sf incident {here ¥¥&S rm eiectr£<:§':}r suppijy £2"; ané arszgzzgig the scsne sf ecaurrange. ?.'Js£I3é has Stateé that on Qi€'§;i1?:.};i'L:;.f¥TL:'*'>L?§8 he E133 regarded éfurfther Statemené af C.W.1 ané<%1SG"3%§e:§§:f{'3i%;é »A staiemenf; of C,'\ﬁ§,8} C,'&v'.22, c.:2v.23-;"c;2;;;g;_c,siJTi:'9;'::3a,v,':2§A ané C,W.1G, Thereafter he has han€%:d'--§?er .§;.:v;;§}e:sEi§ai§'£;:i.€::'1 3:? §aw.3*z~§,§.? {C 5:, T) éuﬁng €'§':;.;éV:V"'--2feEex;a1'2fi§V as has stateé that an G2¢§1.19987 'hg-2 h§ié$"'ta§%.¢n 9y€r ':}i:e""ér1"\}estiga'{i0I1 in this c[;;§é'§?1s¢§:; ?%f§?i:*.3'f;..:.:'_' Héﬁas viséteé 'aha Scene 95 9ccurr€n<:eA; He 'h;é'_gA:j v:3;§SQ: .":'7f3CGYd€§ staiement sf C,W,.E<-'%, P,i7*J.7'_, r:::3;:eA Su1a;'a§'a:fna's:a,." Sbanérashakhazr Berxevaor ané = g%:E::-:¢§;'L" he has ﬁapuied his Staff and 3.330 gtai? 'zjsf fer arrasting accuseé gsmans, {E21 €".1%3,%3§ [§*§9$" ﬁe-puig' Sireaigr af §'$:"$:':3'§:: Sciemée La%.>a:"ai<>r*f; "v.ééé$i:é3d__EE':6""$c€r:e sf accurrence ané 113 was aisa 'p:°e$€n': at _':::a*i..é:§f::'!:;a Ha has fsrwwdeﬁ the 3.ré::§s:§.€$ Sazeé in this 33.3% $6 ~ ::l5'1€"é@2:":C@;%*'.r:$é geiisag ?'3r:sm&f§€:' E15 hag alga rewrded {he ' 2 if}\.

Statement 5;? sama ather Wéinégges in {his sass,-.___ Gr: Q4,§§,.§998 the 'é2i.='i"E£'1€SS€S E'~s/Eacihzxsudhana, V5nE<aiaéth;%§a:{a?3} Pusigpavathi, Eﬁmegh B5:-»'9£>r were anquimd " §:i§§:]' " agmyzggs he has visited P3. Jabi3:"$?:.;'i«e:}é-5 $:§': §V'%hE:'g'*;'~V:,V'i?i ':,:'£§§%; ans}; yecorded staiemsm 5%" zha {:0}Eéag'{,':--$_s sf w'}:'€'C'€§9;S€§-. zwrking in the Saié caﬁegeg .i'E:998jV 'v:V'éc€i%,.-Ysﬁ the pastmariem rsgeri: .féngéfniéﬁis, hairs 312$ ciaihs 9f Ehs dﬁceaséd ass przr E;X'RéA IVLGJ; to 3 ané articiest Q21 E9,Q1.19?98 he 1;::1*:%§e"'éXrscutixz*e engineer of P.W,D. c§e§;'V:a§i*'iEi1ieA::;;V5§'_V ;fHvVvvi$VE'§etc}1 0f the scene of occurrence, QV%:*3§.Q:: sent the keétha, cigarette pack and':.ethefL4'é;*t:£¢i€é' féizﬁté at the Scene sf Qccurrencs is E*'@r5%:j¥£c5»'.Sci§3n§€ Jig"-1vV'§§::'::;:a's@:°?*J\»*§ Bangaiare far this p':;::§§0s& :3?' €X8;E:Ai'§§§'i £3i§§:§'.:;- 353%};V{}:7;:§:§2. §9?8 ha has 5-Xamimeﬁ this: 30:': sf {E16 j'V. : B,'s:":ea3€§':~.P.'ff;8-, :§f;§§;3'és?:i {Z'%«:3':,:&appagaa:da. Patél, P¢Wx3? has '4";f% 2'*';:M§i2.f:*%:~:: ;s':ai§€*::': that on T;'?"_G2,T£998 as per the witnesses V"«. g;':°é:3§::V%;é:E'*"h§" ?,iA!i3é' E15 hag récarrééé {£33 giaéﬁmeni {if . _ 46 351$ 4"? and seized 31% csshaes {amid 3% '$26 Séfiﬁfiéé {sf GCCuE"E'€I"':C€. Eﬁiﬁ §e':md E113: {he size Of Shaes 33 1% ﬁaiang $10 $2 arizé alga anathesr gsaiz" 63.'? gheeg size as 8 which beieng if} AL Th€I"=f3afE€§'° an EQG23998 the 3;<:<::'uS€é was §}:?i.C}'?e:?é,3.C€§ befers him by Marga, Ha has arrested {ha recerdeé Ehﬁ vcéuntary gzaiemani aa per ﬁe hag aesureé gaﬁchag as per' PﬁE~,}T_.5 giﬁéijj. ' thﬁ infarmazéen gévarz by the f§.:':3f: a<':c€;2se7'£% <:3'1é:32"7_j:::;é bﬁiazé %i{;» *. C-Eandhinagaz' &REﬁ,., §ha:"\Araé re29;{:E';:ué5i;': 31:32:36 af P,'JJ,1E Vijayaiakshmi. §'§{§*: _a:{cu;;;éd~-.m.f6rmed that the Said 'E/Ejayaiakshmé £3 iviiss._Siateif.a::§.<:iVrE_:1i*<";:%::1é&._ he gave the goid pi€€€fS t0:?:'pii0duL%E5;'v:he goié pieces as per MgQ;.Ti9*. 'E;}gsj§*€33ﬁ::rV.*{%£;J;e f£1<.§€~abcusﬁd teak them :0 Hubii :0 the shop §\zE:é:1.;<§j'§;€?ivé'EEs'::§ arid the first accuaed shawed §:>:3;f3.d: s¥::z§§'t':'é«5; that abeui E2 dayg befere he hag sgiéi V3239 TZ:.ié*i;E§:{s.:":'~-;g>;féEé C§."E8.§E"1 aﬁé {BEES ggid @§€C€ ta Pj1»E?I§2. ' "?7i?si',E2"-._§é&§f:*:éf'§Aé§ 'Ehe accuseé and pmézgced the chair: 831$ ..E3,iLj<'3Cé.*2,:V---"wh:'c§: wére aimagriy meiieﬁ by? him' ﬁe hag :;:§;5a{2'%_,;¢c:I§ 32% gzﬁd émgeia, 0115 was 'a5,-eighérzg E4?» gmg and VT ':é3g":a:2v*:§*ie:" K} grim which are markﬁd as 33.9" 18 ané', ER/'E.®'E.?. it

-.5 <2 Gaﬁi 3:" Eéisfsisi ané isaix: them ':19 time bguaa 5? mm E5e€rf€__gE1. Ea hag further staaaﬁ that A2 has mid Gm": gaié chair: Ea Said veemh} which was seized, as 195:" Exﬁogg m%g&ga%T%%g:m <:ha1Z_}:: is Weighing 12.8 gm which is markecé mi M.Q.1¥%, E: is further Statsd '$3: Pﬁ?v',3? _.:iza§::~§E}:'«3::: S€Ci'}£f}C7i. ~-- accused haﬁ 355: {ha §£v§.L 'Jeggaa b€§ar§19§g'Eé: '4 "£1316 garage af 9336 Ebrahim I'v'§ais'E3:"jJ f§£"«fcE9i-5: 7p:2:*§cs;é€~ Q5. and far repair: [EH 9? tham 'a2:rmﬁi_V€:'a3..V_the 'gara.g§€;»f 213:6; V ihe Said. smote? was 3330 déSma:7§€1*e, df agzd i%§:?c:p'i;:£:'1 the garage, 86 has -gazed the saié 's§;_¢G.eEe:? é;s?~--per an the gains day; f§i1'<ﬁ§:~er sféﬁed that an the same day A2 has shéwgg'-tha'Q3353.Téi2TE2;é:**5~"§1e has bzrsniz the eieihes warn 'Q3' him at, :h€ €i:ﬁ§.e' eifeﬁﬁe anﬁ 3:6 §§8;C%;'i wag at Lingaraj @'\Ea:;}gafv1,: 5."si'3"E ¢%'Cas"s..:zear ﬁne d§ai,=:.2; Where SQYHG ash was avaiiabie a.:"::;E.. {£2.18 %22_:ég:§VVs;@§zed R1}? 13?. A3 éhege ars rzazratad in '.'é1X.?,8"'««wh%.__:ihéias §€€"§'} marked in Eha Qeurt. it is furihar <4"': T' "-':$ff€eAé;by thai an the date gf affmzce Ehe azscusaaé after"

§*:@::2z::i:i§f:g abs Sffﬁfiilﬁ has jumped ﬂag ecampgzzzzd wail ami ai ..%§::a;t*%;§.z21& Eiihegz were izajurézé. ;E3.W1 3'? has prspared maﬁazar 33 pm" Exfgﬂg ragazﬂéng {ha ir':_jur§8S Si.ES?.8;§E'1€§ 'S;-' tbﬁ ascugﬁd and aése cemgared thé S§'10€S $931265} {rem ihe Sce::e.'@f:'i3fi%:é::ce with Ehe Egg Sf the accused" He hag staiceé tiiai Ware taiiyizig the Eegs 0? the &CC"iZS€(§;'"' 'ia'£.'-f 8.S V""a'«"§"?s'..';V:fr3.L4Z"§.V"EV"Vi§._:"ffJhi€é ' u Caioured shoes and A} was wearifig §i§Qi¢§§. éa_}'§z1r&d".%:1$hée;s¢ '§'§2r3 said. ma.hazar £3 3:: E2:..?.1;:f§..,__ *».§j£e hag a3.:$Q",e§é:~::ii::é::'é§ the usitrzesges RWJL P,'%.V,1f-3,.' Pfi?iZ.:1'f}-,.. _E3i"i?iiL,_11<i§ €Q"?;1R?:E@ éurmg the Saki mcavery azzd $eizLé%E:§' §€--.§.éS:'fUfijﬁ1;€ '§.§?;3i€d that he hag ferwardeﬁ the accvsaggé, in: tEj2§}ha.$Apviija,§ htaféxamégle zegarding the izzjuries =i'$u§;i'a.:'ﬁé's:E. Vaccuysed 3.? tbs time of commisgisiﬁ. {if "'i'."'?éf°<$I1CTf§.é:Z1f';Ci~."€"J§£}'{8_'§,}'§é& certificate to this effect from 'she @"?oc1;e'r'.V {Eff-»?;'iE,§2T.,E"E?98 he has inspected the Ermuse 0f Secand <T§jCCU;S€'{3€;,_ Vaﬁci "--a: ":§iahazar as per E:s<:¢P,7:E W513 pregareﬁ _§3u*E ;:1:<"> "m_e;§-.er:--:3i}s1*~*'%ve:*e fmmd in the heuge of A2, __fE;x.P.E. 3&3} 13$ ihﬁ ﬁ*é:c'z--:;i:;;%_;§§{i@z: 36:21: by P,§£?.37 €10 E336 ﬁaﬁtog' fez' @::X3:r;%f:;§::g"'%:§:a'Aaézizazseé §5; {E16 meéricai afficszi E: E3 further 8%:§9.f:.€'::%;_T.u'EE2ﬁ:-._{:=:ré;«._€§§}{§,Q3.M98 he Ewgag rﬁceiveﬁ iiha '=:.x:eu:":é V c€ri:i§f":'{:a§$ 3? é:.:?f:»ﬁ ;f«:é::1ﬂ,:s€d as get E:/;,F"1;"?;'i'? ané §§<:,P.28 afné has 3'<":§&é§re?§i§'-- S€?G§€§§g7 2*e§{3ri 3623?: E3}: Ehﬁ Fmferzsic Sciazzsxa LaE{§GZ"8.§~G1"}-K Gm €E'?.%33,E§98 he 2:33 I°€C€f§"'i?€C§ Iihﬁ éo<:':;am€:';E {mm P.'i?~f,3S and thefeafter he has aka e:*1q:..,::?.r€€3: 'iahe manager sf Ambesh E1-Gdgﬁ, Eiaarwaé an €}@DQ3(E998 and reCQI"§:iEé>:§ Elia statement. He has aiss Sf"3i:Z€d the Ambesh per §X.?.4}' He has; again Vésiteﬁ the ::{%EVE--e§#;j e:f'~.Vi$'.§§g}e§;e ﬁsceased was WO.E°ki3:1g ané €nqui§edV=.;C.'if;«f1i2.€3 s;r:dA..r'!r:"cc>:*§;i;E;€i:'=;§f:§$ Staizezngrzt and 3330 Sﬁizeé the .:a5.z€.e3:'1dai;.::é regi.:§':'5é;:f g:;§§"§£:imi:;g » is the year E989m9ﬁ as par "f0§'v irec0:*&i:1g aﬁitenéance registey is he hag reaeéved sketsh cf Scgne ®f"'{§Cff':E;1i"§:'61f"E{;€"§*§'I£ 3G.0'?j£998 he has sent t§*i§'{$r'§eTa§f§{)n ihéxééene 0f accurrenca to tbs me&1?ca£ :2ff§e;:$z**"far' repay: am Q2.G8'§998. The mediaai :;=fﬁ<:f:€r 353:1': repcﬁ aﬁong with Gpiniem ag per ' ;%§%;e*rxC»g_rnp1é{i'é.§fi 2:)? tits mveegtégatiari he has ﬂied '$15 €§1a:.¢_ge..T$§:$g:*.€;«~.. 2 "

V':"*i.:",?'v',E.~{'i1r';@"::3;r*:a is {ha daughter 9%" ihe damaged. 'V 83:6 %:a&$ 'étateé that as 9:': the 63:5 3? £:':cid@:i:.'{ She wag aésieadjg T :If§5aZ'£"§€é ané 316:" maths? was 23¢-'3rE<:_§:1g in $16 19$, Jabim X; /3' / x"

ﬁg.

Ceééegs 3:3 Eecéursr. E-£52' maihgr ané father zvcsrﬁ :19": rssidéng tagaihsr as there were same m§s'undr:3.r3§and£mgS '9{:'1:§5v«*.~<;*.ic§:%:V'f:.}:€ EWQ and hm' father was iiving in same eiher piaéé e:i'2,::"i1":{:?T»f}j:e ' rsievant perm, as 3.E,E2.."¥;@9? a_t"7a.E:;@.z.;_:'". };{}« §§§'_§V;:i1;«' géar' mGi:h.er had gans ':9 the ceiiegs and. céj12}.é';?@ack a*:3§*a5i'§:"3vVM3a'}. §.E"3'1. Harseif hag aéao gorge '£9 w@.§:"}: at 1'§;7%.,_GE;?{_é;,::€.; 3:25? had come back E9 the }:€}::ss€'" gt a'AEJ'e§'%.f:<;Vv%.:'§f,:"%:':Z%._{}: ixhereafter herself and her husband pm in Qréer :0 seiebrate new to €313 hause at about ELEE were gathered araurﬁ €E'1_'14;.Z:'§;i.VJV.VfVE'I;ﬂ€<C§ (33716 ?:'em and; Véjaj; Stateﬁ Ehaft: V€IT3GVL1i they saw that the gate 0%" {heir hQ¥.lS€ wai.s.Va:§o5L::f égése haafd samvs sereammg from Ei'?:f€r:éa§:er j:vE9'§'eé':&.,--"v*;r»9»'"e1*:*;: .i:1S:id;e the hause and at that 'iimﬁhsgf ::':{'a'%E@§V:* fbzzrgé with %%;eedir:g érzjzgrieg arid was W "<?i:jr3§:*1g. "'Sh$.__"$:;::§.i& :29': $232; at that time Thefeafier peopie Ehégﬁ a§r5a;djg;~" ghifiési he? ma§§f:e:' is {he baspital far V. ":::* 5_1g%:},':é%;«.ézfz'.:E;;" 'ifefézerz ska 33%: ingsiﬁe the image ii: was 336:': that 3:§:§é"€:'ii:z"a::c@ mam was famed wééh biaeé spiééeé aié iéifﬁf' 33$ aisa biased was Spiiied; €31-7'€§" tbs wajgig aiaas SE26 has fzgrihsr siateﬁ {hag ai ma pEa€:€ wiaszra hsr mather faiierz {ﬁ$E%'ﬁj a gem Chaim had faiiem with :33 haoéi being bani, Ehere zvéfeﬁ alga Semﬁ sharzges €63 an the page xarhere he? m9the;:~~-§ia:&_'__Lf;égé§vé;1» She baa 3.189 statad that one pair 0%' Vvhite_.%.hv_fc§%:3$;*~A.:é;' ya}? biaci: Eaaiher shaes were aise faumii agid' j;33u:::;a':Q':':€"E.{;z:;gV .§1"O:':

kaéfiha was alga feumé and the' Said Rsiﬁwja ¥'fa$' §§:_ a §_3':a*s€2§_é; bag at the SE93; the saéé koitha 2véis.'fb§::::3d '§§'h€ vazziﬁz bag {purse} of her moths? fﬁ_aB<§_:": '.~§i:._'i:_h e'~said mam ané. 'awe ba:1g1e$ were fourzddin t}:¢.v3ai_ci'V}o:::fs£. "'§hé':¥,&é1f£:er she went to {£16 h0spi:}é{féﬁd.:iV5§_bégﬁfﬁieé"ﬁ§:at Vénothar had aiready died. The Eefé Sid: <':~ Vcizeék §.§='»§f::a»§;V::§:{iit§*;£3r Ezad been cut and there was a iarge §..::;°g§.u:°}i @';:r;._tha%5<:héek". Tﬂere were 3339 ésajuriea 03': her 7:néEh$%"e: Ié-5?': s*;c'§§ {ﬁrearm and left hand, ihere wag a fracture n 5:? ;~'=3:::='«.T'_'.':";ié.:2g-s:4"E;;--._§iséf~sigh: §Q'§'€8.?Z'E'§ hag': aisg s:§.s$;a§n€d E.-ﬂ~E¢i;j.§"i€'Sz Vi?'ianga§€.SU,.;:'&~,2:9:"r: by her maéhef 'a2a2'a3 310$ gbzzrtzﬁ ans': 3&3?) 'aha ..bar:g§e$ gthoﬁe} Vx.-'"$fE'1 by her 2';:.:§'E§:'1€;*" were f1"£§SSiZi§. Sim f§'_:as'"§u:'"a§1€: Staiedi that Sﬁéﬁﬁﬁﬁé has gheneﬁ her maéhﬁz azzﬁ

-:;?;'§fa§" '%:9§é that aha hag is gay Rs¢,$iZ3C§/"-- fer the §"a1::"§a3@ af /' M refusing ta engage their 'taxi mid this teiepharze hag came about 4-5 ﬁays mier is the iriczideasit She has §:;:rt§:ie:f_'««3i2:%,f£eﬁ Ehaﬁ: ether than this teéephane 5831 there W'€E"'_§'5 against them. Tharefare she has ::zg;i:r1--%d} iﬁc i:§_§_:::2'_dies:1:'é . might have happenﬁd fa? ishe purpoﬁej arié theft of articias ix: their h¢n,:--s3:9é";.._§a;$e<i i:z;:f;:'a_E;':§':e:;vv4€éé3:::"§1aiIi'E;' the paiisa have mg§$tere: d_;ca3e5..*i::: C~2<"{f5;§ F§é§"i~;5 ané the izzvestigatisn has been marge 0?' triai the pmaecutian _:::':::ex,§;§«.v:§¥a1$§.'§jX%:I1ir:ed in all 3'? wimesses ans': as gas: Ex.,P.1 ta E§<:.P.,4~7 a§Mi.%M}pé£% Ex/i.G,£ 5:0 M.0.3';: The éefence af 3céu§$£;§§,i}éf$.:§:::%:"ef ietal deniaé. Th6}; have go':

masrked E;:§s.:§§ft§a%1 of sféxtsmeni cf E3.W."?' given befcsra {ha 'V§~:>ii:":$$ 4'E»f'€§'::rgR;ae;r hearing the pmsecutiorz and the dasfgz-r:V§;a_ VS'=;3s.%3ia:"2$ Juﬁge heéé 'aha': féze §§'§S€{3';};€1§G§1 has :;{3%c pz'i:*:%;e::3:_ ' Acase "be§Im*::i reasenabée dank: and has : é"r¥Lé;:q:{i,a3Zt*;e;efé; tiaé $CC"%..1$=E3é gf bat}: the afferacas c:ha:*geé- agaizzsi. " t_E:$z:2._.V *2'-316 sfiaéa 2131 in agpeai' W' 3 Sui: ef {he 37 aafitzzegses, ?§%%E',2, 4, 6; E33 EEK'-' i§G 18, 2e :9 :25 ané 3a is 3:2 haw turneé hogiéie :0 {he a:afs:e.5";;f"s;he §fOS€Ci,EEiOf§ and hava met suppertied the case.

compiarézzam. She has reiterated '€§':e;"xfé:*;s,ti:';;f:".¢%;:/2 ,EE'1Aj$"§fQ:::}g;A§a§f;.{ and has farther statﬁd ihai she has géma:-;:_:j:le§ :*:9:s:; gm :;%;':$:c%s as per H.024 and EX/Lﬁgi.-5 as bé'§L:§§:~ging SE15 has aim 1Zde:'1i;3._f1'€d: the ggﬁé artieles ané 'aeféonging :9 Eﬁzéi; ;'; _'§¥1as %€€::1 crass examined '$37 the §:Iiie::%7£.ef:'e::e iéncfi in the defense that a false cast} ﬁiﬁem.

6. :0 the inquest which is as per .. ﬁg ratireci 3.3? and he has §; '33§A¢,.¥'):%A§~A§§ gEIJi'1€I} 316 wag gming in 5mm, 9%" the Vidj;&--;':a;ga::fA .§ia'té@n he Saw ?.'sﬁ§.3?, ﬁg: iézat iime PAEEKB? %éq:I;§$*;8ic§.. h§";?_j;:': £."-€w'b€~% a parzzzha in respect sf seizures 9? aréicﬁag, __§*1;~1s_ s*éz3;t€ﬁ that he accampanéed P,"Q§Z3?~§.8¢ 3,1153 " Vv'?ai::c:::§°:i.%Z:<1'§'g'it@ the ézifarmaééﬁﬁ giver": '$5; firs? &€<:us€& they were Tia;-.;_'i»g::ér':"ETo ihe hsuse sf zhe sigim 0? A}. and E:sf,Q.E.9»gaE.<§ §§€3'C8S i=ir'€f€ gazed fmm the Emuge Of sistar 9:' AL T§'}¥;,,§S ?I'sQizf'_.__-5 Eaag atiegmd {Em parichanama. He ﬁgs farmer Staisd '{§1(%._§ ?,:;§'T.i§é€V7:;ffi.§SE accuged has taker: them to the Shep af £32716 §z*Ta;;f:é§j €g*a§j£€L:;é goié érzgotg were seized frets the s1j:a"§"@f ipéif' the ' imfarmatésn given E3}: the iérgt a:::<:"a,:si7-:::%f*--_ .P.'W;':T';_A '£*;a::<: f::%':E§€::j siatsé that first accused haé Eaié-:if::1;i;'~"'fC§'i€.ﬁ'§'§.T;{3%V SiE::é.j%é'f shag 05 {me Vaeresh arzd ag p$£'~..;he _i::'§" e'1.§%::€;;§;V§:"":::.:: gixéfi the first acaugeé 9:16 gald éngai: 2aras:"s1c:.i,§:e--;'iv"%3f;:VdT first amused further teak and pmduceﬁ {me pant and5.'.:ia;ﬁ;':;§ci1és are seized a5 per EX.P.?~maf_%#ﬁéﬁ;'ﬂéiwggﬁature Sf RWWS. M.Q'23 and .M§O,2§A';-ﬁe RW.5 has further stated ihafi he has Lacéié11é§3:1'ied; -thzé peéice far Seizure Gf articées a3 :§i€t£'ﬁV'ihsV"LiI§f<§%*;31;é;éiQn mid as Sigriamry E9 E:%<;:,}?.8 under '§€~"§":?§{:'3': Véiéfisf zlifigiéts and geéé sham was seizes? fmm ihe Eiaieuge e§7.. $353" 'E,;?z--§:esh. '§'}fae:*€af'£e:° 936 Chair: wag Seizaﬂ §mm ;":=E3,:::_§} (sf. i§E"ﬂ§S§:'1. "§he§"eaft:e:" the SCGGEQE" EJASSQ fer <:::;§1';f:r:ﬁ_§$5$é*ér; sf €235 gffarzce was seizes? bf,-»' '$3.6 pﬁﬁfié 33 gsr . T He has gtatéé 'iha: E':f3 hag signsd $39.8 and 8335 it is §i,§2"?§'}€i'E" Siataé by Ezim {hat a2 213.3 S:i'39WE§ the §§3.C§3-'--f'_v"~f3'1€I"€ he has 'Surat the cieihs warn bf; him arzé fauna grssent az 'aha piacé where the accused bur::» f;_ seizeﬁ under EX.P,8 are maz°E<:e&gé'é"'EE'§.&_C.fE/4%-« Thereafter ha has been a w_iii:zess '£9 :m :;%_:3:4 Si/sees {Quad aé': the S{:€1f3€ Sf accé;'s2f:9'€:r:Ce v:e::fs"'€:€§T:1§"};are§. with the perseng of 2%'; And £s;f;'t'.:.'.i¥::e:*d §;3.Vé;t ?;:he black ergaieured 31292525; were 1'1':8.'€c}*';';{%1f;~g AV i:i";,E«jj'j%'iQ\.,:gg$;;;A§'i3;:.f;;_ g:s10é..:reé shaes were matching £2; begs $.13 per EX'P,E®{a) an& the Sims am Ivwxré {St is suggesteé that he was 3; paﬁce affizzer fog; e%;b=€3j%;'t}§e has further siatﬁd ihai acca:"d1':1g:.%;é.> Whﬁfi a mahazar is csndusizeé 93:?"fa=I,I£':;ﬁ§s§§$M§é;3 ':9 be eniered férgi, ﬁozayeverﬁ in ;E:§Xg§§;':7 airrrd». E;:%;:';?;'§E..--v"ih€ namea 3%' ihe wiinesseg aye mat *.__ '%::;%z:%:§az1€{£ E:z:__:~.*;i;"«:.:-$5 €326 mahazaz" ﬁg iwiiterz. He has fzgrthﬂ 'aha': she k:r'1Qw$ Kannada vary V.--*&ﬁ;. Ha has farther ">_ 'a<§fr"::_§'5'é3:§é' '§.;'§*:a: a5~.»*E":s§2€a-*6? 3. mahazar regarding a S€§Z'é.;iE"€ is pr:5 §&;;z"§d, gjergarzs who aw: 'E3§"€S'€3'}.Tj nearby' sh<>:;:E{§ Sign €328 Z8 said gancézanama ané Said sigraamre shguid bﬁ taken mace mahazar ig writtezz, R3 has further aémitied ihat Ex.P,? azzé §,X.P.8 are 319: signed? at the piace where the se3;l;:{r;i'1a:€ is effécteé amé there aye :10 separaie mahzars §e;f""{§:":»:1j~géiﬁéurcz effacésd at difference piacas bu': CGIEEHEGIE 51_f:é.. }§Zx?,8 Ems been recarﬁeﬁ. He has §T§:rt§2€§:fflvé:§1f:iéﬁt@é"*i§*:;%;:V<.?;E,';é manner 35 writing Ex.R'? and E'::>;__:P.8 }a3ri<: :~3i:1":§1ia_:*' 23:5 Vi::k » used are alga $ame, 36 has fi;::r,iE1.4:Vr ai§'§::%Ltfeé Fiha: after compietian of the execuéiaﬁ' Qf_Ex.P.85 the same were :39: Sealed nor the m::gi:$r§e_.E_s:L¢i:<éda&:i:1?§ng the seizure were saaieyé ar§d~.f.:acE<%3d; :7:Ei'«vt}1<=:i1".;areser:ce, mm: the signature ef panchas 'ézakegrz Va::'j;1f:"cEié$ SO packsd and sealed, 316 has further S'ié..:'E:;%.éV;A 'é§:'aE '-théére are no identifying marks an z:1§1; }:e E133 ebsert/ed any iéeniifécaiéan :§3."§3;;§'§r{;':§'A."GEf3; I%J§=8,E9 at $15 étime vszhezz '%',§':a_§; '?§fﬁ§"éi' Vs:-'izeé S': at,._':h<% {Ems when E16 was éeposifzg befare {he cauft, *5'- " Efijajg has staieé "aha? he knazars €33;/ZE. ans? dais 9f i_:':¢3;d€:i:'é he wag :'.n§sr::¥:e& thgi; 021% sf hrig /= ='/":

meighbmszrg Eiag faiéam with bieeéing ingurées. B6 Ehas sﬁifieé the gazid persan fdéceaaeﬁ) is .KAf\x'E'C, hsapiiai. in his car. 0::

the next d3.jy* wéken pgﬁca same is 'me scana Cf ecC'urr?E:_:9ics he was p:*e$en4: 35:6; aéso when the panchamama "»§?a3§'§{"';}"£.>E:jtd;é.':. has fumher siaieﬂ aha: MDSA': is Z 29, 21 a:_1g:%~~.'72t?3::'¥~?'€i%}§3 3ei2f:éd;.. by She p0.1:;ce in his presence' 8, P,'s2V,,8 Sirzish is ihfi' son §'i'-;<:;1;_es:;<_;--*3.,se <ii1.«--.T_ $6 $33 stateé that he is working in Buidai..€g,né¥_Qr:{_r;3é:'€:fgp'{0f imfarmatien "£i'1.a"E his mathaz' is died,-he $a.;";€:¢;».{Q :I:':.§'i3_;é§1f1dxf§:éé;ched Hubii on Q§,®E.399f§ 'é.--§ 53 39321998 poﬁce sailed §'1iZ'I'l ta '£he "p5'01i_ic:e the golice Staiian he Ems identified Wh'ia:h L_:s" piece 0? goid; bangle whish, 'WES ggi §3§'€}"?§3}féﬂ7 by Esxizmifgrffiis methezi Ra has farther siatsd :"Eha:E:" .1126 V§»:né§%;;§_%;-%?.5. gézzca ciniiéhoad. Beth am regiééng in the $a:i:_eC:;;:é'a;#,V 'E:f§§1x%::$r%$: Eb? 'she Easi Six yearg Ezimseif and $2 ﬁg '»..,.w::@?; haifé a:c1}57':1:'é.::§:acTL EEG: has furihez' siaiisé éhai he was b1'i:§g§r:gé.:ze%E;3_i:9: gﬁéd amts,-E63 'i.¥§'i$E':€'i:"€§' he usad is Casme 'ﬁaak "'f§*:::3f::~§ZT>ef.a,2.bé:"' ajzé he hag $6611 532 3339 iii: and arwmd 2 {E "*J1?é3,="an3;ga:* and hag staieé iha: bat}: 53}. And A? aw fr§emd$.

E8 3183 9339 $*é:ataeE that big fathez: and maths? wem Ei'€8iCiiﬂg Separateéy fer abzaut 17: years prior ta 'Size @3356 efvﬁééth of their mathsr thczugh there was me ssriaus misund;'é:T'2§an €i§:_:g$ §5tv<,-fear: ihem, After the marriage sf his was Ewing aiene in the §':0ué:=._€_ ,._ }'§""§+z§r§é é&;ré::~;_ 239 mésundergtamding batvveen him-3&2? fa:;§cj§ hi;%'vV' i%;iS§§E~_P,V§. rsgardgimg the §r0perty 9? their §n§<§'?:;-§::er.,_ §t i:: _é.Eicii}1%d in the cross examination of ﬂ':iSV'£ii§1§.E{iE€ifS';'§ t3.f:a;':' is :23 receipt with him regarding the pu:'c.ha$:3"s;3vf-- gaid; .a'rtiéf1_es .iAJi%ier:ever he aame to Endia. §9§'{:5"V:é;§séjv5»vdoé:é§'VV'zzgéfﬁave record payvmg Custems duty go far gaié '(3,:f.':iEf§;le:sV'1::%Q':1'ght by him {mm Dubai. Even far {he bangs E§3d §0t p:'e§a:'e§ in Dharwaé, he has '§'j: a.'z"' " R;€:"§:'%:. «j_;0cur::§é'%ii:s¢ P='§=f',9~Geudappagouda has ésgtﬁage-sad aéfi-53-aince tha: tbs deceasﬁd was E313 wzifa and AA%"'::,%zgk: ?.e3,:'1§ Em ahiiarm as hag Siateé $31223: iregaréing ""S,§€i»éE.. 3%.2f0rE:"~'a'z1§ big mniesi in the elation, he haé. Same :"§i'§f;€3:*':"~,=:*1?'<;:a--::" 9%' 9§ir::E.5:<: Wiﬁé his xarifs 3:213'; thamfarsg ihﬁja 2%;-"€:'€ T aﬁyézég S€§&f&§€§}'. Be has fEl§"§:'1€3' stated that his wifg iriaé an J ax)-

iirzﬁspendezzt rincame anﬂ she purchageé a §*:©':.;se in ifigiziwghwaranagar and th@ said hangs was pu:"::ha:s}€e":§_ 'E?:j;"'Ej:§$ wife from out sf her awn ﬁarnings. ﬁe {tame is §<::9§.;§%§?..f{%1ét the amused xsexhgza had, csmmitted ff-.§",E'€ »-:"r::,:r;&e:_i' u }'2 is fiwij?sa. V' RW,EQ--Vasa:':'1:a haS stated that 3 j=§ea1;;3_ §p5ri0l1* .vgé.V§;:{g;..V§2§s eviﬁemce befare {he Caurig Eh€-- :d*€:{:eaée:;§ haé' reqajesied Ezim to bring Taég sumb *;n"§$:"<:ie:"VEm gitané the marriage at Shimegar VA not bring the vehicle at £336 €r§.rt'€%§:§§. ivengageé anather vehicle anti {Si:1Ce the vehicle was canceiéed, to pay ithe minimum Chazges f0r Caj§:{i'CeV§i::g;"%3;§1d in this mnnectian he had phcned Eg§v :0 tE:25Ve» E';e'é;1.'Se r:%f &€€ﬁ&S€&.s it is stamd by him "iﬁé ha éW£aié him '£333.? the charges xmazld 'vs §a.§:3§ §:;f;2'_ %;:£::§:"'--«3;s1é'}-£5»East; zﬁshsj resiﬁsa at §<3m'Qajg. ?,"*§£f:2M R#:3.ﬂDj§ "Wh€%_"'i£.-.55; gaid; Smith} ha$ gatgd that abaut 33/: E9 5;» §:ji.gz' %T;1:>; the éajza af depsaiiﬁan, ﬁrs: accuged Cams ':9 his 'mroaghi game gaid articiesa But ':16 ﬁees {set ':«"r::§:7::'5:'.r_:'@@r ag Zia iarhaﬁ: E¥€Z°€ tbs a1"'i§i':§Ei'S breught "bf;-* him; H3 xx 1 bag sgtataé that $338 aziides were xafeighing absent 23»»24E» _gr3.::r2s and he has pz:;r:?;'r1as€:$ the 33%} ariicieg {mm accuséVs:§:'f"?_~§<fs.:V§. ané *:he;*'ea§i€i" {ha poiics Came ané tzzsgé: the Sa§@.~_"é;E"E';€i',E::€1é"{ﬁféifi him. E-is has given @336 G1" ?Z'i5J{> geid ing'c'U:{>; 'L135 the V gaﬁce have seized the same. §-{aweVé'r_, 32$'.%1as":10'§,id€:::*:ifiég:i_ geié ariécies nor' any ingai ag fI£';'33ff{§;:C&I1€d:.'..'?;'€§§»;? T13 :é;$V'"3';31'0'{I::€:3"

geié smith carrying an h'i;";Si~'§}€SS;af z :s s:aE;éE& 'by him that about 3&4'; yearg ﬁﬁéqsiiéen, accuged E\§0.2~Jagadish ha;ﬁ;'i§:<%;§:1€ goid ingot and ma said the gu?m ¢:~%(a;:,.%:¢5%W., and 15 W20 days thereafter; along with accused N092 &I'1€'i 'é;§::é&S is whether' accused No.2 haé gixrezpazgy aid éémittﬁd Gf having gurehased the :"vs3,;QI2tT:£€-'fE:°{}T§ E"$::€;9éi;A;<~;§d ﬁe Ezas :"ei:m"z1ed the gaki Eggs:

:as'€§ gi£*";i:':=[;;.; 3;L=3-<é%;:f;: ice 55:23 paiics, §$ hag édsxatiféieé. MLG. 15 {he "'a_:riiT<;E€~.giv3n E22}-* him is; the pﬁice. in the grass» ";a§xa,;f§in,a;_§%af1"'§1€ Ems siaieé ihat ihere are many inget 9? the "<2E' I'vE,G.7:5 and thaf: I'v'§,QaZ§ ﬂags not haw any Spméﬁc é£iéf:;'i§'f§c3:i§n mark is gay téaai £16 gamﬁ wag guychased ':33; . 5, /-' ,/ Mk:

'W:

Ezﬁrn and was Seizeé ':23; the pgiféczﬁ, He azigo £963 :19: zﬁmsmber whethar at me iimﬁ af purchase he Ems giver: 3:2}-*' :'é$:<:'@§fffg.§: 2f'.;0r the same 0:" had kept am}; Cﬁpjf sf {he gaid r@se£§;'f" §f1, his?' He aim does :10: rerneméjer as is W.h3€h€;: E:;e'..E':3:8: [1E'f3iE:E{z:*eé' 'ihxfzi name 0f the accused in {he accgunt bf }:i_s shag; "'1I"'E%'<.e';;;§<:>'i.iC:ic:--.. have mm seized any decuments f§'~s>;fn.h£zn i'<?;g3;rd'img.:pur::hase cf Saié zvm. :5 and he has :<§.¢?£:i§:'§ '*:}.*:V<='§ Siig;£€S?i§?i'Ai?'$3~? he has me': purahased E'vE.§,l5 fmm ﬁe' 3;§:3v:1:§-;§}<i'E; f_'7;}{f}f;€ goiics asked Eiim "vVh€ﬂ'3€-T" E35 %i:~/423$ and become a Witness er Ciiase, which has been ﬁenied by the suggestien that he is :10'; "iirze pregsure £3? the gairice in this easeg --P._W.. aizsﬁzeg gaicia Smith whe has stamﬁ that said a gcsid chair: abeut 35": years 'mack ta him :"::.3.;'§<a§%:%;v."}'%3%%;QQQ,5-- {mm him, A'a9':.3.: @335 mezéth V€h;+1"5afté:g &.§§(f'LZ§'éCi 339.2 bmught ihe: paiécﬁ :0 hi8 shop 333$: kin: is 3116 peiice S3}-ﬁrag that zhe gaiﬁ sham was Said: gag 'aha paiics askea'. fer gaié chain is ':25 pmdgzazézﬁ' 'aef{1f:*€" fihgma 2%: ':ha: {Ems 0:13}-*, §1€ camé Ea knaw ihai :%':.€t artideg aware Sisien arzci he hag gurchaaeﬁ; the gaiég chair: as ya' ?vi.§.E4 831% he has identified the Same. §iaw$:*é:"-; ézf§"*:h.e cm$s~exa.m£r:atie:":; ha has siatad ﬂzaft he has recerﬁs in respeci 95 p'a;r<":ha$€ ef goE£E'"a:'ft;:§cE€}'s aiéﬁgrr Ex»'£'_,;{}{§,é V' 3263:' 216 hag ebtainaég aégnature of we ﬁsezzé-:2ét ac§=:L:§3<::zvi 3:1"

hi3 recmﬁs. ﬁe has aise Staie'£§ f:h 3.§ {here-..Aa;j:*;e'$p5éCifi é' iéentifécatéen marks an :vi'.Q.,14..i'ta«A§a§}""é:f1a: §':£&A Igéiﬁ article was said by the 3;CCL'aS6d ta' is.#é;§§7_'s?V"S;:ggesteé; :9 this xxritnegsy that the jg30§:1.§fe--ha§é;e §:h§:?ea;?£ «%,*7?:5;;%%m§:'§.{ ta become either

3.. Wi'§}.'i€SS or aﬁ ac_.<':'L1§'éﬁ%._btiifjgkfiﬁ.S%£i&--._s:;:ggeSi:ion is denied; by him, F.W.:v:i'§;S_§iiv.%g1ii_«Véiga--%E§Eé';§§§ 1s:ﬁi£h, He has idemﬁea the accused bias Stajéiéé-92'-€§*ia:i"'a'beut 3% years back, accused N33; ha-3;; '<:::;:::e' i::;- h'13r:'£ "they haé 'brmught imn piaie arzé :':<gqéia$%.é'é :"§e._._make a keﬁia fmm the 335$ imr: plate. He hasL"f:;§%ﬁ1€1r'=§€a,ie5_' éziiat he has maﬁa a kaita aﬁﬁ gave it ta the éazécuse-é"-amaiii .E::s:£ h9;s taken R338 to <»'%Qf--» a3 his wages. E6 §é§.®s<% as izhe iazeita gmparaé by him azzé. giver;

7:2}-1'?,%'*i:::§ as-¥i':£:$eé. in iha cm$$--e§;a.:r3;£:3ai:"€m he hag Staieci that '£s"é¥ﬁ§*§+<;'i:1g ag 3 bEa€E:: smith by iieegimg 3. kiir; azmi is ggreparing the wheais Sf {E28 Cart. H6 has 3333 stated sthafi he has me Eicemce far it He has further stated that Eis'{e"";*§i_§'5;sV§:<1<<>'§ seen the accused eariier to bringing $16 iron §1a--§'§ef"a;":::i 'Eﬁ'é% Stated izhaéi ?v'E.$x4 wag prepared by V b @116 edge 0%' the Pv'§.O.4, Further, he L'§é.S__ $~:?g§:'ed f£;.,%':'~é:he2*§ .i$V»:::'QV iéﬁnﬁéficatisn may}: 0;: h£a{}s£7 '£:r.)5 '=3ay "tE3:a*t'..?;E*:_€ ::*%'»a{V:r':e was pregareﬁ 'ﬂy him and 3.1} ~"s~r,§ch "a"1"E"';'iE <.2Vvi.:§€;iC-'.§VVV'»i='i?§f3*:£"6 « é3;a::a:§1e in the market. p,w.-2@ ma Gfficer, was werking 8.S z5LSSiS§?E£§'T%géV':P1'"Gf:%;;S;E%"¥I;'.w~':i1'E".§fi.%s§53:337l_$§§ Medicine in KIVEC §~mb1;s:, He 1. izggg an the requisitisn 0:" the examination an the éead bod}-7 found the feﬁowirzg §fIjE,;£1f'i€S an the §2§;'s{::1 @1%°.Vt%3Ve 'cEéaé;'V'b:3.;€iy:

i::§"L';:}=? §e§:€:e:'1': 0:": :h@ Eﬁfi siée sf fa<:€ and 'irariaverseﬁjg {mm left angie of the .%;f1é':iEE'1 Eef: side af neck, Siiuateﬁ 2 cm 'beiaw thé' §§f"%f.'§é;3:E0be. Meaguring 36 33313 in Eengih 3 ems if .b:"€a§I:%t..h, Eaiiéng an éihs Eefi aiéﬁ sf ihe meake G2":

--,.v€*réf>:fZ»?3:'.:'{"'E":§i'§a¥:i0fE 9%' the imgury uz);d€:":'2ea§": the magseter zimgscie &:1é izégaaﬁa wsre Cy}: agzd fzswer E65: $€C®E'}§ ./,/ xii?"

f <\ I <§$}%~2% ' 26 meiai" tsaih breééezz. Branch sf fazcial @2"ta.r'§,=*' 333.3 rsut LQ'W'€f' sége 0f the ézzjufy Sirmws ﬁeveiléng. T Them was cémp iI:j£1I"'_§;' acrezsgs. the back of §;e_?§'€:"E"*;'3;~V;~"%M.:_c_3_§;5 . A4 exzeméing from route of thumb; &xtendi:;g""u;p:a%5;ré$ T to ulna and upfte €325 ugpﬁr rJ:"};%a;:'*;g*%:<'r of hjg-'pf05£1i;&:m.féi <3:1i:':_e;:1ce. Measuring IE CITES"'1.'§_E'§;. f€ii;§gﬂ'}.;"'§I?.E;t33J£ifi§ V: »'.A was 3 ems. Gr: eXa::1ina€§.:3:1«..§}f EEQQ-._§%éj%:;ryT. v£3:?;j'§f1Zf§' Wag 3:25 0mg. 0:: examiﬁa.'g §on_ afV%.§@'e:'V"Ti:Viju£*3-" {E36 injury wad 3.25 <:,:"§:~3_ de.e§i5;"é§:}:é1;?e::;eat}:;"' at}: am meiacofpai banes, '<.;"4~'f't':§"_--;{§' separaieﬁ. Sergei i:end0n'--gnd:A'?adié;1£x%i'd_'€;:ET:3é;:'.~"x}esse1s and muscles we{:*é .jE;E£€'€1C§--~';FJaS connecteé with ti%1e€"x}$r§;$':»:.'7eii9§i.}y*, paimer skin and vexiétrai V€:e:;_j;d;'€:r a%;f1A:£;%Ad'd 3356- fingéyg' '.;'€§iicvE ::=. Chop§:ijﬁ;:§} 'e§§éie.r;'&ing ever ﬁarsum of left index fémg'<ér m»ea$:i;%:§f:g,~"L? aims in length; gaining the Egxaﬁr 'e.:3dge '€;§_§z:j%.V::;1f}? N62, sxpasing fracturaé _pE7 aEa:*ég¢QSan€§ cu": tenésn.

" .CE:..{;§ Size 5 X 2 X L5 arms; was p:'e$e§::*i gvaz' S_0?:"3a:* 9.39%? sf Eefi Ema-'&r {am aim; gimatezj abiiqé3.VgA§':,r w.2.:-Ti}: ugsper arid s?;aw:iz:g éaiiing ané ésééxgrés 'uézzazf bardﬁr "mlth abragisn extgndirzg fmm A7"-* 3§.:f:'fa:*' and 6f the injury ef size 4% X 2 cm, 5} 5} NI x~...:

' -.3 Erzciseﬁ injury aver paimﬁr Surface sf Eef: f{i':d€X finger 9? size 4.5 X 6.5 X 5 CHIS"

{3iancir1g iype 9'? ingurjg ef length E0 ems; bff§&£§.§tf12...'__f:§V':. ems; depth 2 92:15; tailing upwards situ3';:.;<$d' 'Q~:éérM T' 'mack af Eoweg" part sf righi 9% arm'. ¢ incised injury 3%" Eength 4% v<:r;":s' ;:'>r§c5':3;é§1t f:§';.ve'~ slide 9§ {away part sf neck, V$i§£:g~a t€C?; A'ser.i;_0'<c2«j:11*'2_e "i.=.rf';?f:"a"-zeijz" Eebe; at 9 ems with tailing pfé'$5_ai._Vp0s{€:*§§§f1y5Vii Encﬁsed injury of }eng{E;' 5'.-3 §:'»':¢§_:~,.%§:*:»%:_<311 iefft side iawervpiaiit. Ehms ':.>:e";i'é;,rw" ':1*1e injury N9? and tailingpmsatzvi'§::2$te:9i'<;:fEjg:--- ' ' incised 1:f"£&_§."L'3'L'E':'f_9,7 oV':'.§e':"1g:':':h ..'L'}3 ems; present an 'ghs ieff: upfgziéjéf pay: 05%"-.sV;_§1:0z;Es:§er zaritb taiiing p0s'te:'éa:°}§;; anﬁ :3 '5C;';2isi"A?§<%E7é2x,j.£%:€ E33958, Ef{3}._ .A f;§§':i3§s§w%§'::""€2§ size 12 £318 pregent an the ante?

9.S'p_ec:_.~a-?_ Ef:st:5{CE: af Eeﬁ: gheuider with incised §f%jE,E§"_:§/7 meaS~':;:r§::1g 3 93:3 aé £53 Eawer end, M) incised i:'2ja3.rj;.»-* Q?' Egizgth. 22 ans *a.z,=*i':%1 fzaéﬁégg backwards gresem am back 9? Eefé; sheuéder aﬁ_e*3;.}&:.fftj*-._ siée back {sf Chest, 4 cm beiew the injuzy 5 Z2} Inaised injury 05 Eérzgth 'ms; _--j*s$:i'£:E€:' i'éi'§.:§.::g backwardg §resez"2,t G ihe back Esfé Eeft sids back of Chas'; <:m?S?V__§'5.:E:0w Nazi}. ' j _ E3} Ensiseé injury _of Ee:A1gtV§§'v.__1'~'§:_VL C1'1'.1'S5"-in §§5mgt.h present an Eefé: si§ éf _b§"§;cE<: .G€._ ~..§}:e>st,, Situated horizontally iaﬁéng prsseni 5;

ems maﬁa} is :}'1€.:,:;dpe:f 1:i'1«iargif;"_{>fV;§r:j':$2ry N9. E2. E4} fﬁ ems Qbiiqusiy placed an 3geffc"::.id::%v¥:§*a.cE%. s:f ""::.I%:asi with taﬁimg $01-yards situaived 4 51;:-as; §*éE@2}:~' tifie injury Ne: £3 §.,g:§} §:;*2sf:3Z3--s.=:jd :35 713 cms Eﬁngthg iaiﬁng ' .§.V::%;va:a%.$"ﬁrséezzt 5:': Oiifﬁl" 811d upper part sf iefi:

'"T°§:;} .é7:2\a:iise£ ingurg? sf Size 1% CF33; aiziih iiaiiing V!' :s, "'-V'_i?é_2?'3§"és §§"'€S€§2§ <3; cans 53391:: $136 in;§u:"j; Féaz 15, 1?} Emcissﬁ injury' af SE26 5 C318; grssarzzt an Lzppgr §a:"t sf ieft thigh; jug: beiezis the bufsﬁtoskz E8} incised injury <3? size 8 ems prese::.';:_' _{s~#: :;i.§'§e:* 1 part ef righi éauttackﬁ t:*an$:*v'ér*'si§..rA %,%ai:jE"=:

outwards ;

19} Enajampiete :7ene3eSc§§3G'n_V'M ' iajurg? '~ --Q f 'iengjih 5;» ems present on inriegf aide s:}f'mE€":"i. ;':«:%.L'"3.kE.€¢ He has $':at€& Eihaé -_.a;.§l daad body sf Shakmaiiaia 'W'f2i'?75€'V in nature and he has given @pi3;'13£§;'1*':'EEV;-gﬁiviéﬁlg t:§%§_"'a?eTi;eased was due is shack and haemxﬁérhégé :éE:.I'ILi{}.}iipi€ injuries. EX,§'-24 is the pestm_Qrte;§:"~~é':§i:'t§fi&:é§*t»§ ::E'$fsz.,1e§ by him. ﬁe has further saj€3é;~3_&.« §¥1;ashé(51E'é'Ciéd 'ihe CEGEHSS3 which avers an ths deégzzi if; over :0 the peiice €92" émvﬁstigaiéan. *~E3n %3§_;'2Z7§4f8;'2:§§%_84j;..~ 516 jﬁaﬁfjﬁ Eiave $<3'ugh*e: €3§§§'i?:®§1 fmm him "-«:f;e«gfa§:*r§:§:§g %.}<;a:éé;p@n ;§vf{.G,43; Eiﬁiiag H5 has gtaieé that injury' =?f'§'f.;-=s§'i--._ :9. fazrzné an $3.918 &e&é bséjjs cauid %:av€ bear: causéd Eé*§,%':x,:'.$;:;p0::T l'vi,S.¥% 2%,-"hareag imguﬁf Na, §§% £3 a surgicai @316. E6 hag givan his §pi_nic2n as per E}x.,P~2§a .§*';€ has aéso--.:3:a'£€é that hé hag cagrgfuéijg sxaméneﬁ the weapon ?uE.&4 a%--.:§m€ sf géﬁéng eginion as gs? E:=:.P~2$. P.W.2? is 'E.h1€.;5;.S§§§Z&,;{§i Er:g§;*:1ee.:° whcz has prepared sketch {§:§"éCe::2s 'Qf §§'3_é"Ei ?";"$i'i'(;;€3 as per §:x.§a2@_ P.'J€.:28--Br,,S%1eeia§ 113 A§'3_i§'£§ﬁE S%.:;;=ge~s:: {ha reievané periaéb She has siaiéti. that"SEE-%€..as7£Xé;m.éned 01:26 Anand Shankar §:»g'§§' g"» {f§ '=..g;gu§§é§_ .4N0,E an :@/a2; 3998 a: a'S::3m: @.€}G";:2¥»-:*'r':_v."4é»V1'f;%:E;'vhag-.f§_;§*1.& 3 injuries an 'she persssn 0f the 3-i.:<:e;::§$;5d ::%\Eo9?;-;.V~':'§'§*:$::'}£é5;§--:;1:;f§$SVaccerciizlg to her were simiﬂie in3 'hea§ed scars an 'aha parser: sf saifggcar iTn3'u:r§es would have E38631 3 Wgeiés: Q5246Va:1&:é:§.iA'~fbféé:«:,:iL§*:jiéries CO%.ﬂd have been Caused éue :0 cc»jgE:a§t: %.7<;;i5V1;1*-; §§*1:3;rp ;3sA..1 1f:£ed harﬁ weaapan. She has aiso day she examined accused Nea2~ jaga%§§sE~*:;_ 3B3;$§--"'3;,§E'€"§?§€:§}p3 Neiagudﬁia ané has 5922325; 4 Sémgie "i3":j;21*"ées 23?} tééé ';:>'%.=rs@f: Qf accuseé $9.12.. She has $'£&€Z€d that §%:5§}::.:*i@s iﬁere heaéed and was 3 'Weeks 03% ané Cgulﬁ have

-, '§e_§;:: ﬁaiiséﬁ. due ':0 cﬁniact m'%:..?1 Shaw gaimied hard weapsm, V A<:--::%§:%'§ir:gE§; aha has ésgueﬁ weuié c£:"{£f%c2_:es 3.3 pea: :E.ZX3.[P».2'"§' arid 928 ';"€S§€C'{§i7€§}-Z Pﬁfx!a2§ is 3 rvstéreé pagan w§'1e.3 wag the prirzcipai 0%' F'."E.§'. Cgiisge at tééeﬁ reievam €i:::@_::'-xgfkggfﬁ accugeé Anand Naék was a student in H RG3 d:::*;§:::g{:'iif£je $894999, The attamdance regi$te §"....;:1sa;;*:a.1§fiii§:'g"$3.: é;:':{§§;$€%_é ' N3} is pmduced as per ELxw?»2§ ":x,rE2:é>:€E3j_i*:<iVet"TT'i:E:Vé : €§f accused is 262, in the CfC}SS~€}:£%1'¢§f%i3:I}3;{'§§.f£,,_'?i:'i?u};";i?3;S $f§:Z'§sf',é.i{ thai' V EXPQ9 was not maintained 'sf;r----7riEiwr1"'~»W1'::er*éasv--..same other "teacher has maintained; i§*;Te_T"3a%§'I'» "3316 he has HQ personai K3035.-*'§@dg€3.IQ5:)_QU'Eg §ibIE'§' .é,i{£éA§1éC§§',£fl€£Z€':'1:'éC0F§€d in EX.P~

29. P.W.33#S0%:aEj_ra_};v' Saatecé that about 4 E0 5 years 'beff:§*#V,v ta.: g0§d ingot and requestad him {£3 :*":1ai<fea' r':;§:1Va1"n,i §gc§ﬁ:§::%§i:ﬁg}y:, he had made a chain and gave it fig _§.f;§m é;r:§' 136;. <:Aé-3:11; Viaizentify 3315 Same Hmveverg the cifgégién :1s;>:€"'id:3:r:r'a3Zfiedi by this "i,5£'i€:1€SS. P.W,34§~

-S §:§::z@f;'a3f:;;:§ ,§f;3;s'«..:S:ia.f:_§d ﬁﬁat he knews d€c€as€é Shakumiaia andL"E1313-T'.'f3;§£1;%§%_..,g2<%,§V'the faiher 9f &ee::eas€& Shakumala W'€1'€ "":"_§er:gEs. V-..'__She_1§1:f;.'iiaia was v.1§sé":ir:g his She? and was Srdermg gséd a?1é.;?=§%§&§3;tS. sibaué 2 "Re 3 fgears back she Eiad: erdered 5_"§§:"'~g{}§& E2~ang§5$ and 'E315 game is marked as Ei/€'f},1.9A 3: $19 Scene at $C<:t,E?{'t'€t'1{3€¢ Eta has takstt the phatagtagtzs 0f§__ttms$ ftztgstptittts and ttiétﬁafiﬁf tat axamitted the $atnet--'jV"'§;§':s t:;as further Stated that an 128/G2/1998 he Cu'tttpa_rS€'att' suspected f.'§.?{tg€§'pt"t'{iES Witt: that at tt}~;~:"':9:.t:s:tus:~.é3d; 'ttt:ét:é£:3ft:3t 9 he {Quad that the chance §tngerprtt:t:'«t;a:§<:¢tt $054525 at occurrence taﬁteﬁ '».¥if§":._ i*§':€ féttg$t§:r§':ttV"1.§tHﬂﬁxttattattV Shattttat ET\3"ait<: and Jagadt:§3iz..{;a:ei:ct2ééttn.:§*§»§§;.3.' artét 72:' réfspettiveiy and ha has issued certiftcaté that the ﬁhafice ttngerptttzt'::.;§ft§tai§ttVe2s:t the scene at sctzuttettce, at the accused. He has edge N02, 3; 5, I?' and 8 and atso and 2 amé ttanded Qvﬁf' the same ta ttm jgtzt/tésttg'attf:g.'V'§tt;t.t$t ané they are markeé a3 ﬁat ftgrtheittﬂgttétsd ttxat the fingerprints 2 atté 3 matit£V.Vtt.t'_E3fg? at tigtzt tttttmh atmt tzztééte finger at .t1?.gt1'::

gjajtld tt:t:.tct3..__"p7€%ta£n:$ ta ;5tE.'18;1'§d ané; they are marked as Amt ttettag furttzet Stated that gartiai gain": fitlgéfpfittt :tt_:;:;t't<:'e§"asé EELPVE; tattieﬁ wit}: the pairs fingerprint at accttstd T t"."tE*te has 23339 ttttttzet statéd that the fingerprint Ittatttaé ..-"/ 8.8 8 iﬁ yegpetci is réghé: hand 9%' Accazsed §"s§§.2»Jagad'Z§E*: taﬁiésd with the right hazimé imdsx finger sf accuseé. N352 as per E51,?

1, This Wiiriess has been thoreughiy cmsS~€Xa.m§n€& by 'aha defence and he has siated in tha cram examinatéem thaﬁwhen he visited ﬁne seems 0f gccuwence ma 3};"12/'E99'?

9111.5 Efiéjgamagaf psgéice were gzesent at €iE':;-.6" S'€';';§}§"§?f::' QCC"E5£E{'i"€IE'1C€ and he hag Qbtaiaed §:a§:jfEf1':1at.iQ:;' f:j":1s;%§:"'._E§':e'*--§§3.i':% geiice 312$ humdrsﬁs of peopieVgath;é:e§f;_V_%1ear v;§r*;év {}'CC§.IE°1"€f1C€ and ihere wera i:1rr:a€'€:sf"'{}f the*h_0*e;1s%: a7i;s0m3;'Z: the scene sf accurrencez E£e§?:a$ nc::t\: ﬁe-fﬁai"r.egardiiig the piace from wher§:' h éV E:en}i§:Véré._"1;E:1i'fe ciﬁéﬁée fingerpyints. He has alga admitted ﬁhﬁi r;r3;V§*;u:é1;'£1§?:'E:§A:*1;%T;:'I1a~ has been drawn regarding takin §f.--§iE"E 6%" :"i§§.E~i'1:°Cs:r°r§ "the 33636 of Qccurrezzcﬁ. The g S 3 E3 'Vh07?t:cgrV9;'*>}1é-%" aaﬁtaa §:a<ﬁm€a1<er: the how ya its is a rivata E 3 ;~ V _ ? :25 F P geefssn V3.3 E::.f§'«V.éé;3é;§§~m&nta§ pheisgraghsr éid :10': cams ':0 'ihs $ ':,:§z:e a§"'««53cC?gé:*';'*%§':€e dzxirsg 'aha? night. He 218.3 aaimiticeﬂ {hat iiviiéaéré §.S ﬂG £";i$;§& ii': £x§~»33 and P~3§ :9 Say as to haw he hag ;3.f:';i_'2?€::3.:"'a:€E €326 Cgnaiusian yégarééag big Qpirzéarék E': is s--"§.:{gg*c3'$f:e& :3 'him thai: tksesre awre me fingerprint avaiiabie at '3 55 Ehe scene sf ogcurramas: am he ha3 giz-fez: ms Cﬁ?§if'§C8_'E€S at 'iha instance 0? ihe §a§~;<:e,, Tha svidanw sf PX}-'i.?s,36 and 3'? has aiready 'maﬁa digcusaﬁé 333 us in {he eafiier' par: 9:" '£21325 juégmentg Q it is {mm the %:ar§éen_ce 0f ihegﬁ w§mess§,$ --§i3;i'f%:€ iearméé Sesséans Jzzﬁge hag found 'ihai the prasaiéuiiwefi net pmvgd the case against the at:<:i:sed"'z:,e}_£eeI1-:a::§.%fé3__s.Qf:ab§e doubt and has axcquittﬁd EE1e_.acc1,tV{S§§.--._ 'E'§f:1§:c?.;A:S't:2';é' }*;»a%.é'-.. cbaﬁenged £336 order 0? acquiitai.

2%. ':2~:ea.:a.%S;:j;ai A._§';~.§3at%%;1; Eeazneé Adéitionai State Pubiia P:"asec§*{:.5:§3:".v '§'fE2'%:V«'::_"..:"3tate and Sri. S.C%.Bhaga.va;n.§ vZi:::a;j::€dV_~'<:iQ'i;1j%'s<=:_§ a§§€£a.:1;'fi:j2.g for $216 accused ané perused the maieréhaﬁ -r:a;:".§fLé}§.Ef; § " ' . :§,;;'."';§Z,T§:f'_?,'Zi5;':~§'E:~".. 5%édétf;<;;".2a§ Siaéﬁ Pubiés ?r:::S$c:,:~wr 3"L:b:':;é:i3=:%:i; »._%;1*;a;'¥:" item 'me ezriéenca sf WEYEEESSSS, mega _T '§:é§»€§g--:_:..§§rEyVV'Pal'?!E éazightsr a? $13 ﬁecaageé and Pf\}=a'-8 53;': 3f ma ﬁecaaseé araé ?,'i?v'.33, 34 ané 3?, it is cigar tha: {he pmsscuﬁen has egtabiishsd the guilt 9? $3526 a_cc:3$é3§§;._b$_:,C':>;_r:d reasonabis ée.:>u'b'{¢ Erie further submits that ii/1.e:;"';3aé:*§<.i§_;':Vls:__Vﬁ<:A wh.0m gaﬁ articéss were said, have szzpperiad thé:-ﬁicajse ie.§ E3::.;é V' prasecutiank ﬁfter the irzcideni? fZ":'€:;._f£j1a';f€ 1s§j'fEé§ " t}:e. g§Er;':

artisfses :0 the goéd. smiths Whs E::z3,ve;'";;s3a1é'qcéfésf.utaésfifézf. 'Therefgrs, thé prasacutiarz has .:'>:"-{wed %,i".:_a fi it iSV"E1§}q"g4_ 3V.C€:12<S§6i§.VVV7 and tie accused aéane wha 1*3avé'*-3:V37e:%r: iz1"*}:a'sse18si"Q:'1 0]? tbs goid ané having regaré :0,-éhe fact --?Z:'::a.%"-the w§e?a;--g:'m1f used at the time cf cemmiggion of "é3§7'f e.;ri§.g i}gi;1s""f<§L1:i'é at the SCE3£1€ sf effence a:1<:V§ "thé.§€":'_§t;.,ea identifieé the accused pergcsrz as thérﬁrzc 2/irhé --59$? 'ﬁxepared the weapan 'by him} hﬁ subrrziig Lthahi: ~é:§1€' 'p2"{:s€cuti@n haﬁ prmred its case in §%;:fi:":'§g§:17:,§;1!', %'"7?2a:':;'éf:«.€?::Irf;e guﬁt ef {he accuaaé aréﬁ therafore he su%r;::§ts§'_iEéa::%E':_€ ;{§f'f7:i€§" 95 ac€;'z,i1?t:aE ézmaég :9 'be r€x;*€:*se& and sV:;:E3mits""'1f:E:a--ig: z'::é aoczgasseé may 33$ cerzvéciaé by aééawing this [ éaﬁpeai. :

1.2: Learned eeumseé appearing for ihe e;e §:uee& enemies that this being an appea} ageing: 4.-:{eqi:--é_€'§;:~?;L imerferenee is net eaiieé for except in cases "ar<J};;1e':e.:;E2e':&e,'£";3 V' grees miscarriage ef justice. He Exes---d'ra:x.;r:7{3u1jiéi€e3'1i:és::3f: %e S' the prineigeles laid dawn by the S2;;prei':1e"-Siﬁfezezréétz. :'.=he«. eL::1sfe e;._V em3s:PAL are ezuere fepsried £rg{2.ee9} e'%;.§{);'SA';:.1{';;:*?e':::x"1:7e"" came Qasee 401 wlqereirg ii: hag been 0'::se:»~a%';ee V§:«:~i._fe§£e«WS:

"TE. The accused %e:§z"eS--%_;:*:uie5d :eLT"§E§e.V§'r;:1ecent until pmven gui1*z:§.-a_ 2%" ' 7 gsgzeeseeseé this presumpti0n.{ehe§:_.§;}.e. 'gxvrgjﬂ 'tjee"%%*£aE court. The iriai eeurt's:V ege:;?§i;£;:ta.2§" 'e£heV"'pfesumptien that he isinr:oeV§e'i%{e°*:e_ 1 'V 'V f:3i37i%:'€::.E;;':"'§3':f:% ' r?e i2=ie1ei§1g evidence is wiée an@ the appe§e.§e . ee;3.'fE._v " reappreeiaie the entire evi&.:€;;€1:eeeA.e:: §ee.._<_J;ed. it can review the tide} eeuzfe *C'=:,3rv1fe'"3;sé..sif"ééf';:t iariﬁh reeﬁeet ﬁe beéh facts anﬁ law, but the mus': give due Weight 321$ ee§1";.:e£':ieeeﬁ§{éj:_2 the deeésien ef the ma} eeurtv appeﬁate (3{.'2E;5_}:"§ ehezzid aiways keep Er:

::7'iz;§'.r:;,<;i thee {he tria} eeurt had the distinct aaiafatage sf A "*%~;,&_:jef:r.af,f.':'_'1f:4r:g {he demeaneur ef the wimesseea The {fie} 'e§*x;iz'i is in 5; beﬁer jeeséiiezz ﬁe evaéuate the <:.:*edébi§§?:y " ef éfzie wémeseee.

./,,«=

4. the appeiiatﬁ €G1,11"E rgzajg szzigz {:?%:'"€1"1"12}ﬁ___G:° aiherwisfs d;i.sE'u:°b {he tidal c@L2_r':'S acquiitai if "very substantiai and campeﬂimg 3"easa11s"' far ;d'ai:1;g-..,§;CA:_.v _ 5, if mu reasmmabée 0:" pesgibie :,j§_¢{ﬁ>'-.3. C§é;§: '::é rea<:had~0r2;e that £65268 :3 a<:q:2E€":::a.1;,' 'éhg. {'>€§;s::p--.i':=Q mr1v§c1ti.0:a-the High CQLEE--{Sf} appeE3,«a%t:%'_' t:a3:;1f::::_"3.*,:':.i,;z:::f;V in favaur of the acsuseé."

ﬁe has drawn 01,23" a§;:;f?e:1§§{.§h §i§>v%"i;Ef;;3_€¢Z€%:1?.$£:3:2 reperted in zasg AIR SSW 3534;, in tE1§:r...<: a5.S€ kééf 'EEBEEAE V, STATE 0? RAJASTHAN" '3g;%J;:spe=5: <i,*v;f'VV.ap§§{j4':VsI:f@v,j:: iéf:i'e';';1'1:?: gr' exfidence in a case where the'? :j;:u:os='é<:':.1ﬁ§;&:: "re§.§%3s an circumstantiai ev1dence(as.%eb%geT§;}V¢%:: --i§i"P§;'§§_§ﬁ;:;A~VEERA REDDY v. STATE 8?' ASP; ANS Qrs;{AIR Em'99{3':.vA'S€?}.°?"91}}§ such evicéence must satisfy the fQ§i0$2sj§i%igf?.:e:s'{s:V" ~ V . "1'_{.'£} 'fhef sﬁnééérxaaiiarzsfss fmm which an i;:1'§°er&16'3c& Q? A g1i:%1f'i is..V$'Q§:gf;€.-v"%@ 'S5 d:*a_'s:::':?, mags': be cagemtéy and f:;m:§§? 6:S::;?:¥ 3"i};.ss?:edg {2} .f:19:c§_s6 circzzmséazacsg Shauéd be 0%' a §€f§Z};i'€€ i %;Ve'::s.T3:e.":;::c;} u_§:§r?§::gE§ painting tavsiards guiit gf the " . a'§t_:i:':;;3§&' gg 2:3} the circumsianceay iakén cum%.;Eaﬁ;iv€E}? SI'2{_">3,_;;id fﬁifffl a Chair: 88 campieieéjg; iihai {hare is as {rem icha canchxsien that Within. 333 human {he crime was csmmiéteﬁ by the accasggi» :"a.::d:.A_j.ﬁ:§::&[' $336; and _ ' b _ Vv A {4} the cércumsizantiaé evécienééé O§déf*--§é. §:;étV§§2;i§ canvicéion must 'as eorﬁépfiafga :an§ Vi.:1:%ffa§'§§;a§2.iV;eVVV .3a§ ex§§3,r:atie:3 9? an}? G'{§'}€I" .h}7;):€:'Eh_: €s§S té1.a.?')::rr§.iL§E§.t:Vi§{}f {ha gait cf the acczzsed an'ti....$;uc}:': 'éjk*éa§é§rt;'§{:L<3._Ashoiﬁié :25: aniy 'be cansistant with the 7g::%~;;:; bu: shauid be insamsisteni $;«~;J=i:_h h:§"'31:*::*§:r'§;r":v e"*:':.!,*::Lé?3_§"

E35 Havirzg s :§'a§f:1is3i0z1 made by' the iearned adkfvgcaiéxﬁg::§;~e:é;+i;i'§»_j:fa: 'the respor1d.er:t~acc:.:.sed, we pmzzeed 2:0 a§pﬁeci aIé* @§*£'g;?9'<5:§1/V%}.ce pméuced in this Case» it igsaen 'f'{f;5:"1é'€*'~f,§'}t7i' ﬁegseczztéerz regts on the evidence cf gold s::::§€h:$}*:§f §a}~'«.?;§<z3fé;--.:%:6r€ is 3 ﬁfik ﬁam-wan E326 arzslcieg fauzaé Gm the-ﬁeaé b':i::§j,.? :2[:::d that ariécéea }:'€€3QV€'E"'€d in iénés sage at the '7__i§:s;:anc$ U:{f'"°:Vh€ accuaad. EXP'--'? and 8 am ganchanama c 'V{?é:':§u;§:.h7azh§ch the paﬁiae have T{'€CG'¥£€I"4f_';§ She artzicies seézsd in sage Wh3;{:§f: aecardﬁng {:3 the pmsecutian 'mégrig is '£325 gafééceassdg azié Wars _:"€c<2°::€:'eé 33;: $36 izzgiarzrsa sf {he 8J:1'Ci,ES€$

-«ii?

gersens. 1% i8 seer: that E:2:.P»? is drawn 22:': §*5Sp&{:: af aagizssci Na} and E>;,P,w8 is érawn in respect of accused Néééﬂé;-:'4A:'$;{}€__ E;x:s.P»? Etfld 8 ééaciaga {ha}: :"e<:<,we:r§.«~' has bee;i%_ rr:a:§é' éﬁz» d§iffe:"e::'§ piaces and there :8 as $ep;f:ré;§'e«mahag:a:§9":*;:"av~;*:a by the paéice. it is 366:1 ﬁzaé 339:2": E:>g:.P»»'i7 d0és;»_::C:t names 95 gancﬁaa at the 's3$gi:;i:17g§*v%.:3§1~si it is*e:3_4:*ﬂj}; fag: i3j1eWené :35 the said; pazzcﬁanama, sig:f1~:?;§ur§ é'§°'V';§§:i§.f:§s:~3$esA%é9é«s'AVv§btai::ed;. it is seen that "£216 paﬁce the name {if garzehas shezsid §?§%a.::.';Vv;:5}%:e}.'2:i_i0:;;;u«3--V::;«i: a%A;: €§:$. _..§éﬁz:men<:ement of §anc1";:a2'2ama ::s}'<':j:5':I:;*'(fr:i j:"'--s,":':'.:.Vt$t%}<;'§§ac:e. it is admittéd by 9W5 n%£$v%vai§abi1it3f sf panchas, name sf thté' VpénVr:i'§a_.s7 meniianed at the time af begéning ﬁgr Ehiii' indepeméent wimesseg at ;*'r1%':1:g%z;iauE am geiizsé: haw singeé {he said. pa:':c;%'>;a:{*:':<:_2;:7:*:a~k '~«._,E"'h}:z2;"é is 23:"; sepafatsi pancftzazzarzza grspareé ffaha p§'7f<:Ei{:€:"f0:"""'ha2ri:1g Seized éifferezzt maiezéai at déffsyem 4 §ia;<'::.s3S; .«_§}'m§?'T$:° tbs Qézcumsiancegg $15 prasscuiéan Inga amt ',_Sé.3_{.f§:_.'t€1f;*.s'fiéii §3."1 p::°m:i:1g that éhe a:°ii€E=3§ Seizeé in ihig 5,336 §:1"s;{;§f§2;:; as 'zhe §HfGE".1'i'§§:3J{§G§'"§: givsn by' {ha acaused ag per the vaéuzitar}? Siatamsni have bear': Seized a': the piace ':>a:"E:s;'f.§ they are aiéeged to have been SEf§Z€G:. Further, the ai€SE1r:r.{§:::5:§"vv§3f Witnessﬁs s't.1p§@r€;ing the Seizure 35; iha piace 1:;%§j'ereT.Vs5e§fza3iEff3 teek glass $eriousE3; vitéateg $h{:=""VVa}i'ue..A Q€ ""';E:.§"--.$ai'd pancﬁanamag Censegueniiyr, the 117613;' 353i2'u:*§_--v_%Q§'v%E:1ew. S;1ié, aiﬁcies is 130: §£."GV€§ beyend reaémfiabie c§Lr::i:_'5i; fSs."fa}f ass thﬁ parsams whe are aliegeé i:h eV"ge7§§§ ayticleg {rem accuseci N:3s.1 and!' they have categaricaiiy state;'g§;'j5§;,1'~§*i€ :3";/1y documant ":0 533" that the articles '£0 tﬁem nor there is QrMﬁVi;:ve articieg to say that the Saié. 3.r*£i<;Ees:'A'v;:efevac<:"a,:$e-:51 Na} or 2. Further ?,W~«3'? 8 are net :3': hig writing may in vihe V§géA3'«:cE";as' {ﬁnder the cérsumstangﬁs, in the a'*a;si&*':f:£E"'::~:§'é"«f:Ef:a:3.ij%:;4im& {sf the scribe being Wriiiszz in €i";Zx3.?--»?' Vavrﬁ 8 aﬁ-if :1{3§r;'éXaminatiGn 9? that scribe vétiaiss {he satire ;s;ai.& '"§9 have T8561": effssteﬁ in Exs,?~«'?' and 8 by the igf¥§;%s%£.;g%sL':'§i1g Gfﬁszﬁei'. Er: ihaé X-'i€'i&-7 sf {ha matter} ii':-is-, i.;'::§<:22"{a::i:

§é1":§§i'"E3¥'€tw€<3:: the ariécésg :"e<:0a-?€::'<3§ at tile 3.": éhei éfzagfzance 9}?' a/(I ' \» , the scsussd being tbs same sriésiss which ws1"eV.~-«fs1m.é missing from ihs parses sf {he dsssassd. is ms: sstisi/5-3§:é;E*i's::§V"€;33«* the pr0ss<:uii0z1_. Farther; the pmsecutisn is st_észr:;p3i£:i'}gs' press the ﬁnk betwssrz blssd sis£ns:':7si1'z.::§ ﬂor: zgzﬁfcis E:';£'i'.5G,9=¥3;~ and the ciathss sf {be accused and ::1,iss.V_ssm§:;§rfiss:1 'slsss stains with that of the 's§'s;s7£:1s,g:'0§.;p._%:>E§As'€.E1es 'js<§ss;sed; Even in this respeci, theVszissesiiiiss'j§:;s;s.faiEs5':sAVV'establish that the bissd stains found 'accuseci parser:

was that of the sf that ths biood stains on the .1s;--cV§¢:>§;.s":e's is e::¥is.i:'1tegt'ai;ed as found; in snpmas: link in the prssscution é:'ss's seen established by the p1E'0St?:C1,3;JE£'{';=§;v a;:d4"%;.V1";s:fs:'s'fe svsixs as 'ahis coast, the srosecutésn thai: that tbs bissd stains as she sisihss 2i£s:;3":'b"§,ivVv_ss.iss7ssd :"=Es."i is that sf the deceased. S0 far scsusérsi N-.foL2is concerned} it is his case iﬁzsjt he has burn': i:?;;s"'s»kﬁhss iszmsdisésiy sits? the iscidsnt and Ehe1:'ef0:"s ms Vssfgsss sriii be serves in seizing {E23 ssh {ram 'SE35 sis-cs is-'§i.,5uE'é"aCCEiS€C§ ;"*§s=2 itss 2?s%.'L:r:?:ss3"s:§ is sists aha: be %:as ss: .5 *s '+.} fire w the siothss warrz by him an the daze sf incidest, it is ':9 be nGie& {hat rscoxrszgr '£3 maﬁa after twe mgnths from the date cf Gfferace, naﬁuyaiiy the ﬁviésnce if at aii {hat $0u;i::§___have been avaiiabie to the i1*1v€Stigati;:"1g Qfficer wauid A disintegraieﬁ and thezefoys Q2: iizis &c£0un-i:_' ais.:i; :E':f'e V' pmsacutiem has m:Is6;°abiy faiieé to };::iE~:"f'cE:1$1Q,f,n§¢6 _*;erj§':EE':{*i:§'2'e accused; person. Gr: geruaaj 05 E>:.P 4<%"}?'*.;Z*€: is s;_:: ¢f;v Eh:a;=i 'Eh'é'--.. pan': and shirt 3? accused {$0,} s:,ibj't:ei:;:€'<i. .=te.°»>;§;e:;§§egis¥; test and {he gamﬁ was gezzibiitaaciqgn as §3:iG£§i§..'St8;i1'3S'AOVi'£ {he Said articieg was mg': sufficient fereX;€::ii%1aé;éQi2-».I§a.r:Ci disimtegrateﬂ ané :20 opinion éT(:':;'{E.;d; i*1;ew;$Jt'..":§i»'<:te:fr: g:£i-«ran 13}? 'she expert regaydirig 1:_:;§:30& stains on: the :c§.o?:;:l=c.:: ¢s§;é;;:"§ fiedgfﬁ givsm any zsarsfui *E%:<}ughf to the entim ma€eLr%.ai.T';:s:f:§ ':r§C§grdV;V'v%'E:5 €'%.7§:§E?f1C8 9? the pmaesuiiazz wétnasges Va':'1cfi Eh§""-.66-¢:1:n'éz:tg ans: after reagprecjiating the sntérs ?zr:;%ri<i;e h:t€L_ @::*"z'eca:'d and an carefuﬁg' gamg Ehreugh 'the V"«.v:'?{~:a€;§.i€ z5::f§e"a;%:d maiezéaig ané 33.89 gang iizzmggh {ha juégmezzi 5§--._€E":€"%:?15aE {Eé3:;::"%:; we are a? $35 Qpéniezz éha': %:7h_€ reasgaéng A/Z23"

W 44 arrivsé at by the Eaarrzszi Sassierzg Judge is §mpe:jv;2;.:1& is based an the evidance gr: recorszi. Er: an app§4E, 3ga.§f;s%:

acquittai we camiai came {:3 another CGI}C1'ElS3;G 3f3._V ?:_"Ezaf: '$437.: 7 which has been ar:**£v&& at by the 1ea::1'i{1:5d5":?3<%f§8ions J2J=;:§gé 'Vahéi Ehezfefore 'W6 33936; that $32.6 finding 94fa.1::E:--«:_: §ea,3'%f§a'$&" S€3S:13§£3*ﬁ:S:"'. Juége ﬁg ass :39: perverse and €'V,;?:'.§&%;;V1<:«3 er; recard, {ﬁnder the =:ir<:{%j;1<:";s{a_«_:':é'c::::svi;:':.._§$%i'~--.&9 %§vz':§i vfind any gfessing circumséaﬁces cémsidered juégment of the t'§i'3}?'A;v.L§'5L;:31;%*_: sf the .I1'23.t'{€f, ms &ppeai is 3ia::s.;':gi€+::_té'{':§;>_ Accarﬁngﬁy, "é__isini3sed.

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