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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(d) in Periyar University Act, 1997

(d)No appeal under clause (b) or clause (c) shall be preferred after me expiry of sixty days from the date on which the order appealed against was received by the appellant.