Supreme Court - Daily Orders
Matrix Cellular (International) ... vs The Principal Commissioner, State Tax, ... on 25 May, 2026
ITEM NO.801 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23802-
23803/2025
[Arising out of impugned final judgment and order dated 20-05-2025
in WP No. 5088/2024 04-07-2025 in RP No. 358/2025 passed by the
High Court of Delhi at New Delhi]
MATRIX CELLULAR (INTERNATIONAL) SERVICES PVT. LTD Petitioner(s)
VERSUS
THE PRINCIPAL COMMISSIONER, STATE TAX, DELHI & ANR.Respondent(s)
Notice issued
Date : 25-05-2026 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE MANMOHAN
For Petitioner(s) : Mr. Anurag Soan, AOR
For Respondent(s) : Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Not to be deleted from the notified date i.e. 29.05.2026.
(CHETAN ARORA) (SAPNA BANSAL)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
CHETAN ARORA
Date: 2026.05.25
17:31:09 IST
Reason: