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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(i) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(i)words importing the singular only also include the plural and vice versa where the context requires. Words importing persons and parties shall include Firms, Companies and any Organization having legal capacity.