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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(1)(v) in Rajasthan Municipalities Act, 2009

(v)in case of a Municipal Board, such number of members not exceeding five, as may be determined by the Municipal Board, elected by the Municipal Board; and