Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3A in Rajasthan Civil Services (Conduct) Rules, 1971 3A. [ Violation of the rules. [Added by Notification No. G.S.R. 102, dated 3.3.2008.] - Any Government servant who commits violation of these shall be liable for disciplinary action.]
