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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(6) in The Jharkhand Area Autonomous Council Act, 1994

(6)[ The duration of the Interim Council and the Interim Executive Council shall be for 48 months or till the constitution of the Council under section 3 whichever is earlier.] [Substituted by Act 4 of 1999.]