Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(g) in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

(g)bring, for any purpose other than the maintenance of the monument, -
(i)any animal; or
(ii)any vehicle except in areas reserved for the parking thereof.