Supreme Court - Daily Orders
Sukhpal Singh vs Nct Of Delhi on 15 June, 2023
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.104 COURT NO.8 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 55/2015
SUKHPAL SINGH Appellant(s)
VERSUS
NCT OF DELHI Respondent(s)
Date : 15-06-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
(VACATION BENCH)
For Appellant(s) Ms. Surabhi Aggarwal, Adv.
Mr. Ambreesh Kumar Aggarwal, AOR
For Respondent(s) Mr. Rajan Kr.chourasia, Adv.
Mr. Sanjay Kr.tyagi, Adv.
Ms. Sweksha, Adv.
Dr. N. Visakamurthy, Adv.
Mr. Shreekant Neelappa Terdal, AOR
UPON hearing the counsel the Court made the following
O R D E R
List in July, 2023.
(ASHA SUNDRIYAL) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2023.06.15 16:25:05 IST Reason: