Gujarat High Court
Sanjaybhai Naranbhai Vaghela vs The Union Of India Through General ... on 18 February, 2020
Author: A.J.Desai
Bench: A.J.Desai
C/FA/732/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 732 of 2020
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SANJAYBHAI NARANBHAI VAGHELA
Versus
THE UNION OF INDIA THROUGH GENERAL MANAGER
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Appearance:
MR KUNAL M SHAH(5588) for the Appellant(s) No. 1
MR PJ MEHTA(467) for the Appellant(s) No. 1
for the Defendant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 18/02/2020
ORAL ORDER
Admit.
(A.J.DESAI, J) *F.S.KAZI....
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