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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(e) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(e)"private market" means a market run by a private person under licence either from the village panchayat or the panchayat union council as per the conditions laid down in sub-section (1) of section 148 of the Act;