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Union of India - Section

Section 1 in The High Court Judges Rules, 1956

1. Short title.

- These rules, may be called the High Court Judges [***] [Omiteed by S.R.O. 707, dated 28th February, 1957.] Rules, 1956.[1-A. Definition. [Inserted by S.R.O. 707, dated 28th February, 1957] - In these rules, 'Judge' includes an acting Judge and an Additional Judge.]