Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 47 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

47. Instruction of Medical Officer to be followed.

(1)All Medical Officers, subordinate to the Medical Officers, shall perform such duties as are assigned to them by the Medical Officer.
(2)The Medical Officers subordinate to the Resident Medical Officer shall perform such duties as are assigned to them by the Resident Medical Officer.
(F)Deputy Superintendent