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[Cites 0, Cited by 0] [Section 57C] [Entire Act]

State of Jharkhand - Subsection

Section 57C(1) in Jharkhand Co-operative Societies Act, 2008

(1)The applicant shall at the time of filing an application under the foregoing sections, file before the Registrar such documentary evidence(if any) as he may consider necessary for the purposes of the application.